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State of Uttar Pradesh - Section

Section 1074 in Rules under the United Provinces Excise Act, 1910

1074. Responsibility of the Assistant Excise Commissioner.

- (33) The Assistant Excise Commissioner shall inspect State managed shops at least, once a quarter and satisfy himself that orders are being properly carried out. He shall promptly report to the Excise Commissioner, Uttar Pradesh, through the Collector, any irregularity that he may detect. He must also check the accounts very carefully and satisfy himself that there is no misappropriation or embezzlement of Government money.