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[Cites 0, Cited by 0] [Section 323] [Entire Act]

State of Rajasthan - Subsection

Section 323(2) in Rajasthan Panchayati Raj Rules, 1996

(2)Panchayat/Panchayat Samiti concerned shall also exhibit such board on the work site indicating name of the work, amount spent and the date of completion for general information of the public.