Section 28 in Bihar School Examination Board Act, 2019
28. The aims and objects of Secondary/Senior Secondary School/Other Miscellaneous Examinations.
- The Secondary/Senior Secondary School/Miscellaneous other Examinations to be conducted by the Board shall aim at testing the competence and accomplishment of such candidates and preparedness for absorption in different vocations or services and/or their suitability for receiving higher education.Chapter - V Regional Offices
