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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(6) in The Goa Panchayat Raj (Conditions of Service of State Election Commissioner) Rules, 1997

(6)An advance shall be adjusted in the appropriate travelling allowance bill before the end of the month following the month in which the advance is drawn.