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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(1)(b) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(b)the floor of every work room shall be cleaned at least once in every week by washing, using disinfectant, where necessary, or by some other effective method;