Chattisgarh High Court
Suresh Kumar Paruthi vs Gourishankar Sao 37 Wa/120/2017 Ku. ... on 12 November, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WP227 No. 604 of 2017
Suresh Kumar Paruthi Versus Gourishankar Sao
12/11/2018 Shri Prakash Tiwari, Advocate for the Petitioner.
Smt. Renu Kochar and Ms. Aparajita Gaikwad, Advocates for the
Respondent.
List after one week when undertaking on behalf of the Petitioner must be filed with proof of payment of all outstanding rent due till 31 st December, 2018.
Sd/- Sd/-
(Ajay Kumar Tripathi) (Parth Prateem Sahu)
Chief Justice Judge
Yogesh