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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(2)(c) in The Punjab Nurses Registration Act, 1932

(c)to regulate and restrict within due limits the practice of registered nurses, registered health visitors, registered midwives, registered nurse- dais, [registered auxiliary nurses and midwives] [Inserted Punjab Act 16 of 1953, Section 16.] or registered trained dais.