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Madras High Court

Dr R. Harigovindan vs Union Of India on 28 April, 2022

Author: V.Bharathidasan

Bench: V.Bharathidasan

                                                                                     W.P.No.24760 of 2017

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 28.04.2022

                                                           CORAM
                                  THE HONOURABLE Mr.JUSTICE V.BHARATHIDASAN

                                                 W.P.No.24760 of 2017
                                                         and
                                                 WMP.No.26140 of 2017

                     Dr R. Harigovindan, B.E.M.S., M.D.(EH).,PhD.,
                     Deepamalai Medical Institute of Electropathy and Hospital,
                     New bye pass Road, Vadaandapattu (Village),
                     Thiruvannamalai 606 604                                      ... Petitioner

                                                            Vs
                     1. Union of India,
                        rep. by its under Secretary,
                        Ministry of Health & Family Welfare,
                        Nirman Bhawan, New Delhi.

                     2. Government of Tamilnadu,
                        Rep. by its Secretary,
                        Health & Family Welfare,
                        Fort St.George, Chennai 600 009.

                     3. NEHM of India,
                        rep. by its Secretary,
                        Dr.N.K.Aswathy,
                        C2C/123, Pocket-12, Janak Puri,
                        New Delhi 110 058.

                     4. The District Collector,
                        Thiruvannamalai Collector Office Compound,
                        Thiruvannamalai District.

                     5. The Joint Director,
                        Rural and Medical Health Services & Family Welfare,
                        Thiruvannamalai District.                                 ... Respondents

https://www.mhc.tn.gov.in/judis
                                                                                       W.P.No.24760 of 2017

                     PRAYER : Petition filed under Article 226 of the Constitution of India, praying to
                     issue a writ of Mandamus directing the 4th and 5th respondent from in anyway
                     interfering in petitioner's right of practice and imparting Electropathy/Electro
                     Homeopathy in accordance with the 1st respondent's circular/ notification
                     No.V.25011/276/2009-HR dated 05.05.2010.


                                        For Petitioner   : Mr. M. Vijay Anand

                                        For Respondents : Mr. K. Srinivasa Murthy,
                                                          CGSC,
                                                          for R1

                                                          : Mr. S.Ravikumar,
                                                            Spl.G.P.,
                                                           for R2 to R5

                                                            ORDER

The learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition and he has also made an endorsement to that effect.

2. In view of the submission and the endorsement made by the learned counsel for the petitioner, the writ petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petition is closed.

28.04.2022 Index:Yes/No Speaking/Non-speaking order : yes/no mrp https://www.mhc.tn.gov.in/judis W.P.No.24760 of 2017 To

1. Under Secretary, The Union of India, Ministry of Health & Family Welfare, Nirman Bhawan, New Delhi.

2. The Secretary, The Government of Tamilnadu, Health & Family Welfare, Fort St.George, Chennai 600 009.

3. The Secretary, NEHM of India, C2C/123, Pocket-12, Janak Puri, New Delhi 110 058.

4. The District Collector, Thiruvannamalai Collector Office Compound, Thiruvannamalai District.

5. The Joint Director, Rural and Medical Health Services & Family Welfare, Thiruvannamalai District.

https://www.mhc.tn.gov.in/judis W.P.No.24760 of 2017 V.BHARATHIDASAN, J., mrp W.P.No.24760 of 2017 28.04.2022 https://www.mhc.tn.gov.in/judis