Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(h) in The West Bengal Housing Industry Regulation Act, 2017

(h)measures to facilitate digitization of land records and system towards conclusive property titles with title guarantee;