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Union of India - Section

Section 37 in The Company Law Board Regulations, 1991

37. Application for deposit and debenture.

- Applications under sub-section (9) of section 58A or under sub-section (4) of section 117C of the Act or 45QA of the Reserve Bank of India Act, 1934 (2 of 1934), shall be in Form No. 4 in Annexure-II and shall be submitted in duplicate. (vide GSR 433(E) dated 1/8/1997 & (vide GSR 437(E) dated 15/6/2001)