Rajasthan High Court - Jaipur
Smt Asha Devi Agarwal vs B O R Ajmer And Ors on 26 August, 2019
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No.9521/2013
Smt Asha Devi Agarwal
----Petitioner
Versus
B O R Ajmer And Ors
----Respondent
Connected With S.B. Civil Writ Petition No. 11851/2013 Smt Asha Devi Agarwal
----Petitioner Versus B O R Ajmer And Ors
----Respondent S.B. Civil Writ Petition No. 11852/2013 Smt Asha Devi Agarwal
----Petitioner Versus B O R Ajmer And Ors
----Respondent For Petitioner(s) : Mr.Rajendra Prasad Senior Counsel with Mr.Karan Tibrewal. For Respondent(s) : Mr.Ajay Kumar Jain.
Mr.Vijay Choudhary.
Mr.Akshay Sharma, Addl.GC.
HON'BLE MR. JUSTICE ALOK SHARMA Order 26/08/2019 The matter comes up on the applications (1/2019) for taking documents on record. For the reasons stated in the applications, the same are allowed. The documents in issue all judgments of this court are taken on record.
Put up on 16.9.2019.
(ALOK SHARMA), J Himanshu Soni /375/208-210 (D.B. SAW/1051/2013 has been filed in this matter. Please refer the same for further orders) (Downloaded on 28/08/2019 at 10:53:32 PM) Powered by TCPDF (www.tcpdf.org)