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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(1)(e) in Tamil Nadu Footwear and Leather Goods Manufactory and Tannery Workers Social Security and Welfare Scheme, 2006

(e)
(i)if the son or daughter of the applicant is studying a Professional course in Law or Engineering or Medical of Veterinary Science or allied courses, for every academic year of the course, an assistance of Rs. 2,000 (Rupees two thousand only):