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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(4)(v) in The Centre for Environmental Planning and Technology University Act, 2005

(v)to recommend to the Boards of Studies, the Deans and the persons in charge of various academic programmes to make suitable changes in the programmes including methods of assessment;