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[Cites 0, Cited by 0] [Section 18(10)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(10)(h) in Gujarat Minor Mineral Concession Rules, 2017

(h)the District Geologist/ the District Assistant Geologist should provide the coordinates of the lease area and these coordinates should be clearly mentioned on the map of the quarry lease and the map of the quarry lease shall be kept by the lessee within the lease area at all times.