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[Cites 0, Cited by 0] [Section 12E] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 12E(9) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993

(9)keep the funds of eligible investment funds in scheduled commercial banks:Provided that requirement of compliance to this sub-regulation does not arise in case an eligible investment fund does not intend to invest in Indian securities;