Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54A] [Entire Act] State of Gujarat - Subsection Section 54A(2) in The Maharaja Sayajirao University of Baroda Act, 1949 (2)Nothing in this section shall apply to a provident fund established by the University to which the Employees Provident Funds Act, 1952 (XLV of 1952) applies.]
