Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] State of West Bengal - Subsection Section 128(a) in Siliguri Municipal Corporation Act, 1990 (a)relates to a public meeting or an election to the Parliament . or the State Legislature or the Corporation or any candidature in respect of such election; or
