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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(7) in The Maharashtra Value Added Tax Act, 2002

(7)[* * *] [[Sub-section (7) deleted by Maharashtra 32 of 2006, Section 38(4), (w.e.f. 20-6-2006).Prior to its substitution read as under: