Supreme Court - Daily Orders
Prakash Ply Centre Pvt Ltd vs Minoo H. Hiramanik on 8 April, 2016
Bench: Chief Justice, R. Banumathi, Uday Umesh Lalit
ITEM NO.809 COURT NO.1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.No(s).1 & 2 of 2015
in
Civil Appeal No(s). 4667-4668/2014
PRAKASH PLY CENTRE PVT LTD Appellant(s)
VERSUS
MINOO H. HIRAMANIK & ORS Respondent(s)
(Appln.(s) for Direction)
Date : 08/04/2016 These applications were mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s) Mr. Subhasish Bhowmick,Adv.
(mentioned by)
For Respondent(s)
Mr. G. S. Chatterjee,Adv.
UPON being mentioned the Court made the following
O R D E R
To retain its position.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER (Matter is shown for listing on 25 April, 2016) th Signature Not Verified Digitally signed by Mahabir Singh Date: 2016.04.08 16:46:26 IST Reason: