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Supreme Court - Daily Orders

Prakash Ply Centre Pvt Ltd vs Minoo H. Hiramanik on 8 April, 2016

Bench: Chief Justice, R. Banumathi, Uday Umesh Lalit

     ITEM NO.809                              COURT NO.1                SECTION XVI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                         I.A.No(s).1 & 2 of 2015
                                                    in
                                   Civil Appeal No(s). 4667-4668/2014

     PRAKASH PLY CENTRE PVT LTD                                         Appellant(s)

                                                    VERSUS

     MINOO H. HIRAMANIK & ORS                                           Respondent(s)

     (Appln.(s) for Direction)

     Date : 08/04/2016 These applications were mentioned today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MRS. JUSTICE R. BANUMATHI
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Appellant(s)                  Mr. Subhasish Bhowmick,Adv.
     (mentioned by)

     For Respondent(s)
                                       Mr. G. S. Chatterjee,Adv.

                         UPON being mentioned the Court made the following
                                           O R D E R

To retain its position.

(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER (Matter is shown for listing on 25 April, 2016) th Signature Not Verified Digitally signed by Mahabir Singh Date: 2016.04.08 16:46:26 IST Reason: