Patna High Court - Orders
Lalita Devi vs The State Of Bihar & Ors on 15 January, 2009
IN THE HIGH COURT OF JUDICATURE AT PATNA
1. CWJC No.14704 of 2004
DR.SURYA SHEKHAR SINHA
Versus
THE STATE OF BIHAR & ORS
with
2. CWJC No.2941 of 2005
BALDEO THAKUR
Versus
THE STATE OF BIHAR & ORS
with
3. CWJC No.4176 of 2005
SUNIL KUMAR
Versus
THE STATE OF BIHAR & ORS
with
4. CWJC No.5169 of 2005
BUDHINATH DAS
Versus
THE STATE OF BIHAR & ORS
with
5. CWJC No.5354 of 2005
CHANDESHWRI PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
6. CWJC No.10077 of 2005
RAM NOUMI PRASAD
Versus
THE STATE OF BIHAR & ORS
with
7. CWJC No.15955 of 2005
CHAMPA DEVI
Versus
THE STATE OF BIHAR & ORS
with
8. CWJC No.501 of 2006
DEVANAND JHA
Versus
THE STATE OF BIHAR & ORS
with
9. CWJC No.844 of 2006
RAJENDRA SINGH
Versus
THE STATE OF BIHAR & ORS
with
10. CWJC No.1462 of 2006
AWADH BIHARI SINGH
Versus
THE STATE OF BIHAR & ORS
with
11. CWJC No.1915 of 2006
RAM DUTT
Versus
THE STATE OF BIHAR & ORS
with
12. CWJC No.2835 of 2006
SHEO KUMAR SHARMA
Versus
THE STATE OF BIHAR & ORS
with
13. CWJC No.5421 of 2006
PANCHA DEVI
Versus
-2-
THE STATE OF BIHAR & ORS
with
14. CWJC No.6128 of 2006
LALPARI DEVI
Versus
THE STATE OF BIHAR & ORS
with
15. CWJC No.7826 of 2006
MAHENDRA PRASAD
Versus
THE STATE OF BIHAR & ORS
with
16. CWJC No.10371 of 2006
MUNI RAM
Versus
THE STATE OF BIHAR & ORS
with
17. CWJC No.11111 of 2006
STYA DEO SINGH
Versus
THE STATE OF BIHAR & ORS
with
18. CWJC No.11580 of 2006
BALESHWAR SHARMA
Versus
THE STATE OF BIHAR & ORS
with
19. CWJC No.11704 of 2006
LAKHAN PRASAD
Versus
THE STATE OF BIHAR & ORS
with
20. CWJC No.11749 of 2006
AMIR CHAND RAM
Versus
THE STATE OF BIHAR & ORS
with
21. CWJC No.12576 of 2006
ARJUN SINGH
Versus
THE STATE OF BIHAR & ORS
with
22. CWJC No.13034 of 2006
ASIDEO SHARMA
Versus
THE STATE OF BIHAR & ORS
with
23. CWJC No.13086 of 2006
RAMESHWAR PRASAD ARJYAL
Versus
THE STATE OF BIHAR & ORS
with
24. CWJC No.13287 of 2006
ANANDIT PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
25. CWJC No.13458 of 2006
DHARMNATH PANDEY
Versus
THE STATE OF BIHAR & ORS
with
26. CWJC No.14672 of 2006
BHOLA DAS
-3-
Versus
THE STATE OF BIHAR & ORS
with
27. CWJC No.15366 of 2006
MOST.PRAMILA DEVI
Versus
THE STATE OF BIHAR & ORS
with
28. CWJC No.1331 of 2007
MEERA DEVI
Versus
THE STATE OF BIHAR & ORS
with
29. CWJC No.1519 of 2007
SAHDEO SINGH
Versus
THE STATE OF BIHAR & ORS
with
30. CWJC No.1807 of 2007
MOSMAT RAM JOYOTI DEVI
Versus
THE STATE OF BIHAR & ORS
with
31. CWJC No.2080 of 2007
SMT.KRISHNA DEVI
Versus
THE STATE OF BIHAR & ORS
with
32. CWJC No.3261 of 2007
MOSTT.SHANTI DEVI
Versus
THE STATE OF BIHAR & ORS
with
33. CWJC No.3753 of 2007
LAKSHMI NARAIN SHARMA
Versus
THE STATE OF BIHAR & ORS
with
34. CWJC No.4655 of 2007
SUSHIL JHA
Versus
THE STATE OF BIHAR & ORS
with
35. CWJC No.6284 of 2007
KALESHWAR SHARMA
Versus
THE STATE OF BIHAR & ORS
with
36. CWJC No.6463 of 2007
MANJU DEVI
Versus
THE STATE OF BIHAR & ORS
with
37. CWJC No.6481 of 2007
RAJENDRA PRASAD
Versus
THE CHAIRMAN,B.S.E.B. & ORS
with
38. CWJC No.6537 of 2007
BINKATESH SHARMA
Versus
THE STATE OF BIHAR & ORS
with
39. CWJC No.8799 of 2007
-4-
RAMPRATAP SINGH
Versus
THE STATE OF BIHAR & ORS
with
40. CWJC No.8966 of 2007
BASHISHTH SHARMA
Versus
THE STATE OF BIHAR & ORS
with
41. CWJC No.9214 of 2007
PARMA SINGH
Versus
THE STATE OF BIHAR & ORS
with
42. CWJC No.12160 of 2007
DHARMDEO SINGH
Versus
THE STATE OF BIHAR & ORS
with
44. CWJC No.13506 of 2007
MARUT NANDAN PRASAD
Versus
THE STATE OF BIHAR & ORS
with
45. CWJC No.14054 of 2007
SHANTI DEVI
Versus
THE STATE OF BIHAR & ORS
with
46. CWJC No.14096 of 2007
JAGDISH SHARMA
Versus
THE STATE OF BIHAR & ORS
with
47. CWJC No.14419 of 2007
KAILASH PRASAD
Versus
THE STATE OF BIHAR & ORS
with
48. CWJC No.14554 of 2007
SHIO SHANKAR PRASAD
Versus
THE STATE OF BIHAR & ORS
with
49. CWJC No.14715 of 2007
ATWARI PASWAN
Versus
THE STATE OF BIHAR & ORS
with
50. CWJC No.15012 of 2007
ATABARIYA DEVI
Versus
THE STATE OF BIHAR & ORS
with
51. CWJC No.15256 of 2007
HARI PANDIT
Versus
THE STATE OF BIHAR & ORS
with
52. CWJC No.15668 of 2007
RAM ISHWAR PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
-5-
53. CWJC No.17018 of 2007
CHANDRADEO YADAV
Versus
THE STATE OF BIHAR & ORS
with
54. CWJC No.460 of 2008
SAMUNDARI DEVI
Versus
THE STATE OF BIHAR & ORS
with
55. CWJC No.888 of 2008
KRISHNA KANT PRASAD
Versus
THE STATE OF BIHAR &ORS
with
56. CWJC No.1830 of 2008
RAJESHWAR SINGH
Versus
THE STATE OF BIHAR & ORS
with
57. CWJC No.2090 of 2008
AWDHESH PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
58 CWJC No.2215 of 2008
LALITA DEVI
Versus
THE STATE OF BIHAR & ORS
with
59. CWJC No.2224 of 2008
KRISHNANAND SINGH
Versus
THE STATE OF BIHAR & ORS
with
60. CWJC No.3903 of 2008
SHEO KUMAR PRASAD
Versus
THE STATE OF BIHAR & ORS
with
61. CWJC No.4067 of 2008
RAM PUJAN RAI
Versus
THE STATE OF BIHAR & ORS
with
62. CWJC No.6322 of 2008
ABDUR RAUF KURAISHI
Versus
THE STATE OF BIHAR & ORS
with
63. CWJC No.7637 of 2008
ARJUN SHARMA
Versus
THE STATE OF BIHAR & ORS
with
64. CWJC No.8850 of 2008
RAMAWATAR PRASAD
Versus
THE STATE OF BIHAR & ORS
with
65. CWJC No.10046 of 2008
MD.HUSSAIN ANSARI
Versus
THE STATE OF BIHAR & ORS
-6-
with
66. CWJC No.10403 of 2008
AKSHYA LAL MANDAL
Versus
THE STATE OF BIHAR & ORS
with
67. CWJC No.11635 of 2008
RAJNISH KUMAR
Versus
THE STATE OF BIHAR & ORS
with
68. CWJC No.12001 of 2008
NAND LAL BAITHA
Versus
THE STATE OF BIHAR & ORS
with
69. CWJC No.12018 of 2008
FARIDA BANO
Versus
THE STATE OF BIHAR & ORS
with
70. CWJC No.12123 of 2008
MURARI SHARAN
Versus
THE STATE OF BIHAR & ORS
with
71. CWJC No.12590 of 2008
CHANDERDEO PRASAD
Versus
THE STATE OF BIHAR & ORS
with
72. CWJC No.12730 of 2008
BABU PRASAD JHA & ORS
Versus
THE STATE OF BIHAR & ORS
with
73. CWJC No.12773 of 2008
BRAHMADEO PRASAD
Versus
THE STATE OF BIHAR & ORS
with
74. CWJC No.13075 of 2008
MOSTT.DEWANTI DEVI
Versus
THE STATE OF BIHAR & ORS
with
76. CWJC No.2525 of 2003
SMT.HIRA DEVI & ORS
Versus
THE STATE OF BIHAR & ORS
with
77. CWJC No.2557 of 2005
YAMUNA PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
78. CWJC No.5211 of 2005
SHREEKRISHNA SINHA
Versus
THE STATE OF BIHAR & ORS
with
79. CWJC No.5356 of 2005
RAM LAKHAN PRASAD
Versus
-7-
THE STATE OF BIHAR & ORS
with
80. CWJC No.6166 of 2005
MOST.MAJIDA KHATOON
Versus
THE STATE OF BIHAR & ORS
with
81. CWJC No.6454 of 2005
TANIK SHARMA
Versus
THE STATE OF BIHAR & ORS
with
82. CWJC No.7133 of 2005
ROOP CHANDRA JHA
Versus
THE STATE OF BIHAR & ORS
with
83. CWJC No.7269 of 2005
SURYA NATH PANDEY
Versus
THE STATE OF BIHAR & ORS
with
84. CWJC No.7298 of 2005
MD.HABIB
Versus
THE STATE OF BIHAR & ORS
with
85. CWJC No.10776 of 2005
SURENDRA PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
86. CWJC No.11325 of 2005
WAKIL MISTRI
Versus
THE STATE OF BIHAR & ANR
with
87. CWJC No.14704 of 2005
SMT.PRABHAWATI DEVI
Versus
THE STATE OF BIHAR & ORS
with
88. CWJC No.581 of 2006
DAROGA CHOUDHURY
Versus
THE STATE OF BIHAR & ORS
with
89. CWJC No.583 of 2006
RAM RATAN CHAUDHARY
Versus
THE BIHAR STATE ELEC.BOARD &OR
with
90. CWJC No.761 of 2006
MITHILA SHARMA
Versus
THE STATE OF BIHAR & ORS
with
91. CWJC No.1474 of 2006
BASUDHA NAND PANDEY
Versus
THE STATE OF BIHAR & ORS
with
92. CWJC No.1926 of 2006
SUBODH SINGH
-8-
Versus
THE STATE OF BIHAR & ORS
with
93. CWJC No.1961 of 2006
PUSHPA KUMARI
Versus
THE STATE OF BIHAR & ORS
with
94. CWJC No.1965 of 2006
JANAKIA DEVI
Versus
THE STATE OF BIHAR & ORS
with
95. CWJC No.1967 of 2006
SHARDA NAND SHARMA
Versus
THE STATE OF BIHAR & ORS
with
96. CWJC No.2072 of 2006
SMT.PARWATI DEVI
Versus
THE STATE OF BIHAR & ORS
with
97. CWJC No.2077 of 2006
RAJ KUMARI DEVI
Versus
THE STATE OF BIHAR & ORS
with
98. CWJC No.2096 of 2006
SHATRUGHAN SINGH
Versus
THE STATE OF BIHAR & ORS
with
99. CWJC No.2098 of 2006
MAHENDRA NATH SHARMA
Versus
THE STATE OF BIHAR & ORS
with
100. CWJC No.3327 of 2006
ANOOP LAL DAS
Versus
THE STATE OF BIHAR & ORS
with
101. CWJC No.3387 of 2006
DHANANJAY NARAYAN SINHA
Versus
THE STATE OF BIHAR & ORS
with
102. CWJC No.3511 of 2006
SUNAINA SINHA
Versus
THE STATE OF BIHAR & ORS
with
103. CWJC No.3942 of 2006
BRIJESH PRASAD
Versus
THE STATE OF BIHAR & ORS
with
104. CWJC No.3992 of 2006
KALIKA PRASAD
Versus
THE STATE OF BIHAR & ORS
with
105. CWJC No.4250 of 2006
-9-
UPENDRA BAHADUR
Versus
THE STATE OF BIHAR & ORS
with
106. CWJC No.4293 of 2006
DEO NARAYAN OJHA
Versus
THE STATE OF BIHAR & ORS
with
107. CWJC No.4506 of 2006
RAM SEWAK SINGH
Versus
THE STATE OF BIHAR & ORS
with
108. CWJC No.5145 of 2006
RAJ BALLABH RAM
Versus
THE STATE OF BIHAR & ORS
with
109. CWJC No.5399 of 2006
RAM NARESH CHAUDHARY
Versus
THE STATE OF BIHAR & ORS
with
110. CWJC No.6134 of 2006
ASH MOHAMMAD
Versus
THE STATE OF BIHAR & ORS
with
111. CWJC No.7114 of 2006
RAVI SHANKAR SAH
Versus
THE STATE OF BIHAR & ORS
with
112. CWJC No.8380 of 2006
PARWATI SINHA
Versus
THE STATE OF BIHAR & ORS
with
113. CWJC No.8494 of 2006
CHANDRA SINHA
Versus
THE STATE OF BIHAR & ORS
with
114. CWJC No.8496 of 2006
LAXMAN SHARMA
Versus
THE STATE OF BIHAR & ORS
with
115. CWJC No.8951 of 2006
BRAJ NANDAN SHARMA
Versus
THE STATE OF BIHAR & ORS
with
116. CWJC No.8977 of 2006
ANIL KUMAR SINGH
Versus
THE STATE OF BIHAR & ORS
with
117. CWJC No.9049 of 2006
KAMLESHWAR PRASAD
Versus
THE STATE OF BIHAR & ORS
with
- 10 -
118. CWJC No.9447 of 2006
SANTOSH KUMAR @SANTOSH KR.GUPT
Versus
THE STATE OF BIHAR & ORS
with
119. CWJC No.10099 of 2006
KANAHIYA PRASAD SINGH
Versus
THE V.C.,VEER KUNWAR SINGH UNI
with
120. CWJC No.10341 of 2006
BASANTI DEVI
Versus
THE STATE OF BIHAR & ORS
with
121. CWJC No.10699 of 2006
KAMESHWAR SINGH
Versus
THE STATE OF BIHAR & ORS
with
122. CWJC No.10748 of 2006
ISHRAR FATMA
Versus
THE STATE OF BIHAR & ORS
with
123. CWJC No.10807 of 2006
DEVENDRA JHA
Versus
THE STATE OF BIHAR & ORS
with
124. CWJC No.11568 of 2006
MUNESHWAR SHARMA
Versus
THE STATE OF BIHAR & ORS
with
125. CWJC No.11978 of 2006
ANANT KUMAR PODDAR
Versus
THE STATE OF BIHAR & ORS
with
126. CWJC No.12071 of 2006
ISHWAR CHANDRA SHARMA
Versus
THE STATE OF BIHAR & ORS
with
127. CWJC No.12096 of 2006
ARUN KUMAR
Versus
THE STATE OF BIHAR & ORS
with
128. CWJC No.12420 of 2006
MUSMAT SINGHASHAN DEVI
Versus
THE STATE OF BIHAR & ORS
with
129. CWJC No.12520 of 2006
BAIDEHI VERMA
Versus
THE STATE OF BIHAR & ORS
with
130. CWJC No.12674 of 2006
MUNDRIKA SINGH
Versus
THE STATE OF BIHAR & ORS
- 11 -
with
131. CWJC No.12964 of 2006
SANGEETA DEVI
Versus
THE STATE OF BIHAR & ORS
with
132. CWJC No.13639 of 2006
RAJENDRA PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
133. CWJC No.14562 of 2006
RAJESHWAR PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
134. CWJC No.14859 of 2006
MD.ASHEQUE RASOOL
Versus
THE STATE OF BIHAR & ORS
with
135. CWJC No.14860 of 2006
MD.ABDUL HAMID
Versus
THE STATE OF BIHAR & ORS
with
136. CWJC No.15273 of 2006
MD.KARIM ASLAM
Versus
THE STATE OF BIHAR & ORS
with
137. CWJC No.15439 of 2006
MD.GULAM RASOOL
Versus
THE STATE OF BIHAR & ORS
with
138. CWJC No.15657 of 2006
ASHOK KUMAR
Versus
THE STATE OF BIHAR & ORS
with
139. CWJC No.15726 of 2006
MUSMAT SHACHI DEVI
Versus
THE STATE OF BIHAR & ORS
with
140. CWJC No.15737 of 2006
CHANDRADEO SINGH
Versus
THE STATE OF BIHAR & ORS
with
141. CWJC No.22 of 2007
MOSTT.SUMITRA DEVI
Versus
THE STATE OF BIHAR & ORS
with
142. CWJC No.394 of 2007
MD.BADRUDDIN
Versus
THE STATE OF BIHAR & ORS
with
143. CWJC No.430 of 2007
RAJ KUMAR PRASAD
Versus
- 12 -
THE STATE OF BIHAR & ORS
with
144. CWJC No.522 of 2007
MD.ANISUR RAHMAN ANSARI
Versus
THE STATE OF BIHAR & ORS
with
145. CWJC No.786 of 2007
MD.SHOEB AHMAD
Versus
THE STATE OF BIHAR & ORS
with
146. CWJC No.1917 of 2007
BIBI AMNA KHATOON
Versus
THE STATE OF BIHAR & ORS
with
147. CWJC No.2234 of 2007
SHEO MANGAL SHARMA
Versus
THE STATE OF BIHAR & ORS
with
148. CWJC No.2556 of 2007
SHANTI DEVI
Versus
THE STATE OF BIHAR & ORS
with
149. CWJC No.2772 of 2007
BHARTESHWAR PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
150. CWJC No.2820 of 2007
LAKSHMI PANDIT
Versus
THE STATE OF BIHAR & ORS
with
151. CWJC No.2821 of 2007
KISHORI DEVI
Versus
THE STATE OF BIHAR & ORS
with
152. CWJC No.3227 of 2007
SMT.SHANTI RAI
Versus
THE STATE OF BIHAR & ORS
with
153. CWJC No.3730 of 2007
NARSINGH PRASAD
Versus
THE STATE OF BIHAR & ORS
with
154. CWJC No.3980 of 2007
SUDAMA SINGH
Versus
THE STATE OF BIHAR & ORS
with
155. CWJC No.4123 of 2007
URMILA DEVI
Versus
THE STATE OF BIHAR & ORS
with
156. CWJC No.4588 of 2007
KRISHNA NANDAN SHARMA
- 13 -
Versus
THE STATE OF BIHAR & ORS
with
157. CWJC No.5058 of 2007
LAXMI PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
158. CWJC No.5078 of 2007
PAN RATAN DEVI
Versus
THE STATE OF BIHAR & ORS
with
159. CWJC No.5580 of 2007
SHEIKH SAHAB JAN
Versus
THE STATE OF BIHAR & ORS
with
160. CWJC No.5593 of 2007
RAMDEO SINGH
Versus
THE STATE OF BIHAR & ORS
with
161. CWJC No.6408 of 2007
SITA RAM SINGH
Versus
THE STATE OF BIHAR & ORS
with
162. CWJC No.6746 of 2007
MOHAN PRASAD
Versus
THE STATE OF BIHAR & ORS
with
163. CWJC No.7269 of 2007
RAMJIT PRASAD
Versus
THE STATE OF BIHAR & ORS
with
164. CWJC No.7662 of 2007
TRIYUGI
Versus
THE STATE OF BIHAR & ORS
with
165. CWJC No.8003 of 2007
RAM CHARITRA SINGH
Versus
THE STATE OF BIHAR & ORS
with
166. CWJC No.8379 of 2007
INDIRA DEVI
Versus
THE STATE OF BIHAR & ORS
with
167. CWJC No.8482 of 2007
KRISHNANDAN MAHTON
Versus
THE STATE OF BIHAR & ORS
with
168. CWJC No.8507 of 2007
KAMESHWAR SINGH
Versus
THE STATE OF BIHAR & ORS
with
169. CWJC No.9003 of 2007
- 14 -
RAMJEE SINGH SHARMA
Versus
THE STATE OF BIHAR & ORS
with
170. CWJC No.9199 of 2007
LAL NARAYAN SHARMA
Versus
THE STATE OF BIHAR & ORS
with
171. CWJC No.9241 of 2007
BIPIN BIHARI MISHRA
Versus
THE STATE OF BIHAR & ORS
with
172. CWJC No.9255 of 2007
URMILA DEVI
Versus
THE STATE OF BIHAR & ORS
with
173. CWJC No.11017 of 2007
MEDINA KHATOON @ NOOR ZEHAN KH
Versus
THE STATE OF BIHAR & ORS
with
174. CWJC No.11171 of 2007
RAGHUNATH SINGH
Versus
THE STATE OF BIHAR & ORS
with
175. CWJC No.11186 of 2007
PERMANAND SINGH
Versus
THE STATE OF BIHAR & ORS
with
176. CWJC No.11545 of 2007
ALPI DEVI
Versus
THE STATE OF BIHAR & ORS
with
177. CWJC No.11601 of 2007
RAM NIVAS PRASAD
Versus
THE STATE OF BIHAR & ORS
with
178. CWJC No.11941 of 2007
MUNI LAL BHAGAT
Versus
THE STATE OF BIHAR & ORS
with
179. CWJC No.11968 of 2007
BISHESHWAR PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
180. CWJC No.12164 of 2007
DR.VIJAY KUMAR
Versus
THE STATE OF BIHAR & ORS
with
181. CWJC No.12611 of 2007
MANGAL PRASAD VERMA
Versus
THE STATE OF BIHAR & ORS
with
- 15 -
182. CWJC No.13481 of 2007
SHOHAGEE DEVI @ SHOHAGEE
Versus
THE STATE OF BIHAR & ORS
with
183. CWJC No.13774 of 2007
RAM KESHWAR PD.
Versus
THE STATE OF BIHAR & ORS
with
184. CWJC No.13941 of 2007
YADUNANDAN PRASAD
Versus
THE STATE OF BIHAR & ORS
with
185. CWJC No.13961 of 2007
MOSTT.RUKHI
Versus
THE STATE OF BIHAR & ORS
with
186. CWJC No.14524 of 2007
PRABHANAND KUMAR
Versus
THE STATE OF BIHAR & ORS
with
187. CWJC No.14813 of 2007
DR.ARVIND KUMAR
Versus
THE STATE OF BIHAR & ORS
with
188. CWJC No.14886 of 2007
JAI PRAKASH NARAYAN
Versus
THE STATE OF BIHAR & ORS
with
189. CWJC No.15386 of 2007
DUDHESHWAR PRASAD SHARMA
Versus
THE STATE OF BIHAR & ORS
with
190. CWJC No.15452 of 2007
GULAB CHAND MANDAL
Versus
THE STATE OF BIHAR & ORS
with
191. CWJC No.15467 of 2007
NANHEY
Versus
THE PATNA MUNICIPAL CORPN.& OR
with
192. CWJC No.15557 of 2007
RAJ KISHORE SINGH
Versus
THE STATE OF BIHAR & ORS
with
193. CWJC No.15806 of 2007
RAJNANDAN CHOUDHURY RAKESH
Versus
THE STATE OF BIHAR & ORS
with
194. CWJC No.15807 of 2007
KAPILDEO SINGH
Versus
THE STATE OF BIHAR & ORS
- 16 -
with
195. CWJC No.16105 of 2007
RAMESHWAR PRASAD SINHA
Versus
THE STATE OF BIHAR & ORS
with
196. CWJC No.16335 of 2007
CHANDRA SHEKHAR PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
197. CWJC No.16349 of 2007
RAMJI THAKUR
Versus
THE STATE OF BIHAR & ORS
with
198. CWJC No.16492 of 2007
S.NAZIMUDDIN AHMAD
Versus
THE STATE OF BIHAR & ORS
with
199. CWJC No.16508 of 2007
RASILA DEVI
Versus
THE STATE OF BIHAR & ORS
with
200. CWJC No.16534 of 2007
MUKHDEO PRASAD
Versus
THE STATE OF BIHAR & ORS
with
201. CWJC No.16536 of 2007
PARMANAND PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
202. CWJC No.16548 of 2007
GANESH PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
203. CWJC No.16549 of 2007
BISHWANATH DUBEY
Versus
THE STATE OF BIHAR & ORS
with
204. CWJC No.16704 of 2007
PRABHA KUMARI
Versus
THE STATE OF BIHAR & ORS
with
205. CWJC No.16746 of 2007
ABHIMANYU SINGH
Versus
THE STATE OF BIHAR & ORS
with
206. CWJC No.16871 of 2007
JALESHWAR PRASAD
Versus
THE STATE OF BIHAR & ORS
with
207. CWJC No.16872 of 2007
NARAYAN PRASAD
Versus
- 17 -
THE STATE OF BIHAR & ORS
with
208. CWJC No.16922 of 2007
RAJ KUMAR PRASAD SINGH
Versus
THE STATE OF BIHAR &ORS
with
209. CWJC No.16937 of 2007
MAHANTH PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
210. CWJC No.16940 of 2007
BALMIKI SINGH
Versus
THE STATE OF BIHAR & ORS
with
211. CWJC No.17148 of 2007
MOSMAT BINDA DEVI
Versus
THE STATE OF BIHAR & ORS
with
212. CWJC No.55 of 2008
ASHMA KHATOON
Versus
THE STATE OF BIHAR & ORS
with
213. CWJC No.197 of 2008
HAR NANDAN PRASAD SINHA
Versus
THE BIHAR STATE ELECTRICITY BO
with
214. CWJC No.762 of 2008
RAM SEWAK THAKUR
Versus
THE STATE OF BIHAR &ORS
with
215. CWJC No.881 of 2008
RAMAWATAR PRASAD SINGH
Versus
THE STATE OF BIHAR &ORS
with
216. CWJC No.915 of 2008
SARVANAND SINGH
Versus
THE STATE OF BIHAR & ORS
with
217. CWJC No.1066 of 2008
KRISHNA CHANDRA SHRIVASTAVA
Versus
THE STATE OF BIHAR & ORS
with
218. CWJC No.1170 of 2008
ANIL CHANDRA MISHRA
Versus
THE STATE OF BIHAR & ORS
with
219. CWJC No.1209 of 2008
MUDRIKA SHARMA
Versus
THE STATE OF BIHAR &ORS
with
220. CWJC No.1227 of 2008
RAJGIR RAI
- 18 -
Versus
THE STATE OF BIHAR & ORS
with
221. CWJC No.1233 of 2008
RAMCHANDRA SAH
Versus
THE STATE OF BIHAR & ORS
with
222. CWJC No.1245 of 2008
ALAKH NARAYAN SHARMA
Versus
THE STATE OF BIHAR & ORS
with
223. CWJC No.1278 of 2008
SURENDRA PRASAD SINGH
Versus
THE STATE OF BIHAR &ORS
with
224. CWJC No.1295 of 2008
RAM PRIT RAI
Versus
THE STATE OF BIHAR & ORS
with
225. CWJC No.1330 of 2008
VISHWANATH SHARMA
Versus
THE STATE OF BIHAR & ORS
with
226. CWJC No.1377 of 2008
SHEONANDAN SHARMA
Versus
THE STATE OF BIHAR & ORS
with
227. CWJC No.1445 of 2008
BASHISHTHA NARAIN SINGH
Versus
THE STATE OF BIHAR & ORS
with
228. CWJC No.1470 of 2008
RAJMANGAL PANDEY
Versus
THE STATE OF BIHAR & ORS
with
229. CWJC No.1541 of 2008
MADHAV TIWARY
Versus
THE STATE OF BIHAR & ORS
with
230. CWJC No.1561 of 2008
GAURI SHANKAR SAH
Versus
THE STATE OF BIHAR & ORS
with
231. CWJC No.1569 of 2008
DWARIKA SINGH
Versus
THE STATE OF BIHAR & ORS
with
232. CWJC No.1573 of 2008
SMT.SUNAINA DEVI
Versus
THE STATE OF BIHAR &ORS
with
233. CWJC No.1711 of 2008
- 19 -
MD.JEYAUL HAQUE
Versus
THE STATE OF BIHAR & ORS
with
234. CWJC No.1754 of 2008
PRADYUMAN PRASAD SHAH
Versus
THE STATE OF BIHAR & ORS
with
235. CWJC No.1801 of 2008
SHAKUNTALA DEVI
Versus
THE STATE OF BIHAR & ORS
with
236. CWJC No.2119 of 2008
BRAJ MOHAN SINGH
Versus
THE STATE OF BIHAR & ORS
with
237. CWJC No.2269 of 2008
RASH LAL RAI
Versus
THE STATE OF BIHAR & ORS
with
238. CWJC No.2301 of 2008
LAXHAMAN AWADHIA
Versus
THE STATE OF BIHAR & ORS
with
239. CWJC No.2554 of 2008
DHARAM NATH MAHTO
Versus
THE STATE OF BIHAR & ORS
with
240. CWJC No.2762 of 2008
BAIKUNTH MISHRA
Versus
THE STATE OF BIHAR & ORS
with
241. CWJC No.2763 of 2008
MUNAR RAM
Versus
THE STATE OF BIHAR & ORS
with
242. CWJC No.2764 of 2008
RAJESHWAR NARAYAN SHARMA
Versus
THE STATE OF BIHAR & ORS
with
243. CWJC No.2765 of 2008
RAM NARESH SINGH
Versus
THE STATE OF BIHAR & ORS
with
244. CWJC No.2780 of 2008
JANGALI RAI
Versus
THE STATE OF BIHAR & ORS
with
245. CWJC No.2781 of 2008
SAIDUJ JAMA
Versus
THE STATE OF BIHAR & ORS
with
- 20 -
246. CWJC No.2782 of 2008
SURENDRA THAKUR
Versus
THE STATE OF BIHAR & ORS
with
247. CWJC No.2784 of 2008
LAKHANDEO PRASAD SHAHI
Versus
THE STATE OF BIHAR & ORS
with
248. CWJC No.2796 of 2008
HARI CHARAN RAM
Versus
THE STATE OF BIHAR & ORS
with
249. CWJC No.2819 of 2008
SAVITRI DEVI
Versus
THE STATE OF BIHAR & ORS
with
250. CWJC No.2820 of 2008
NAND KESHWAR PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
251. CWJC No.2831 of 2008
RASHIDUZZAMAN
Versus
THE STATE OF BIHAR & ORS
with
252. CWJC No.2832 of 2008
INDRADEO PANDEY
Versus
THE STATE OF BIHAR & ORS
with
253. CWJC No.2841 of 2008
BAIKUNTH THAKUR
Versus
THE STATE OF BIHAR & ORS
with
254. CWJC No.2842 of 2008
BAIDYANATH DUBEY
Versus
THE STATE OF BIHAR & ORS
with
255. CWJC No.2846 of 2008
RAJENDRA SINGH
Versus
THE STATE OF BIHAR & ORS
with
256. CWJC No.2847 of 2008
MAHENDRA OJHA
Versus
THE STATE OF BIHAR & ORS
with
257. CWJC No.2871 of 2008
VISHWANATH PRASAD
Versus
THE STATE OF BIHAR & ORS
with
258. CWJC No.2872 of 2008
RAMDEO THAKUR
Versus
THE STATE OF BIHAR & ORS
- 21 -
with
259. CWJC No.2873 of 2008
SAVITRI SHARMA
Versus
THE STATE OF BIHAR & ORS
with
260. CWJC No.3012 of 2008
SUKAR RAI
Versus
THE STATE OF BIHAR & ORS
with
261. CWJC No.3279 of 2008
RAM BUJHAWAN MAHTO
Versus
THE STATE OF BIHAR & ORS
with
262. CWJC No.3885 of 2008
BASUDEO PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
263. CWJC No.5328 of 2008
SHANKAR MAHTO
Versus
THE STATE OF BIHAR & ORS
with
264. CWJC No.5333 of 2008
CHHAVINATH SHARMA
Versus
THE STATE OF BIHAR & ORS
with
265. CWJC No.5874 of 2008
GAYATRI DEVI
Versus
THE STATE OF BIHAR & ORS
with
266. CWJC No.6287 of 2008
DINESH PRASAD SHARMA
Versus
THE STATE OF BIHAR & ORS
with
267. CWJC No.6324 of 2008
JAG NARAYAN SINGH
Versus
THE STATE OF BIHAR & ORS
with
268. CWJC No.6334 of 2008
DEVENDRA MISHRA
Versus
THE STATE OF BIHAR & ORS
with
269. CWJC No.6345 of 2008
SUNAINA DEVI
Versus
THE STATE OF BIHAR &ORS
with
270. CWJC No.6349 of 2008
LALITA DEVI
Versus
THE STATE OF BIHAR & ORS
with
271. CWJC No.6353 of 2008
MUNESHWAR RAM
Versus
- 22 -
THE STATE OF BIHAR & ORS
with
272. CWJC No.6397 of 2008
RAM NIHORA RAI
Versus
THE STATE OF BIHAR & ORS
with
273. CWJC No.6599 of 2008
GANESH CHAUDHARY
Versus
THE STATE OF BIHAR &ORS
with
274. CWJC No.7373 of 2008
DAROGA RAI
Versus
THE STATE OF BIHAR & ORS
with
275. CWJC No.7390 of 2008
DINESHWAR PRASAD VERMA
Versus
THE STATE OF BIHAR & ORS
with
276. CWJC No.7430 of 2008
PHOOL KUMARI DEVI
Versus
THE STATE OF BIHAR & ORS
with
277. CWJC No.7495 of 2008
JAI NARAYAN SINGH
Versus
THE STATE OF BIHAR & ORS
with
278. CWJC No.7541 of 2008
HARISCHANDRA PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
279. CWJC No.7776 of 2008
ARJUN PANDEY
Versus
THE STATE OF BIHAR & ORS
with
280. CWJC No.7866 of 2008
VIDA DEVI
Versus
THE REG.COMMISSIONER EMP.P.F.&
with
281. CWJC No.7936 of 2008
HARINDRA TRIVEDI
Versus
THE STATE OF BIHAR & ORS
with
282. CWJC No.8196 of 2008
JAGANNATH JHA
Versus
THE STATE OF BIHAR & ORS
with
283. CWJC No.8227 of 2008
RATNESH PRASAD SHRIVASTAVA
Versus
THE STATE OF BIHAR & ORS
with
284. CWJC No.8391 of 2008
SMT.SHASHI SINHA
- 23 -
Versus
THE STATE OF BIHAR & ORS
with
285. CWJC No.8794 of 2008
MOHAMMAD HUSSAIN ANSARI
Versus
THE STATE OF BIHAR & ORS
with
286. CWJC No.8809 of 2008
BILASI DEVI
Versus
THE STATE OF BIHAR & ORS
with
287. CWJC No.8815 of 2008
GAYA PRASAD SAH
Versus
THE STATE OF BIHAR & ORS
with
288. CWJC No.8849 of 2008
ASHIMA KHATOON
Versus
THE STATE OF BIHAR & ORS
with
289. CWJC No.8957 of 2008
PARAS NATH CHOUDHARY
Versus
THE STATE OF BIHAR & ORS
with
290. CWJC No.9235 of 2008
KUMAR RAMESHWAR LAL DAS
Versus
THE STATE OF BIHAR & ORS
with
291. CWJC No.9277 of 2008
BAHADUR PRASAD YADAV
Versus
THE STATE OF BIHAR & ORS
with
292. CWJC No.9296 of 2008
BALESHWAR PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
293. CWJC No.9448 of 2008
BALKESHWARI DEVI
Versus
THE STATE OF BIHAR & ORS
with
294. CWJC No.9851 of 2008
SRI SIYA SHARAN PANDEY
Versus
THE STATE OF BIHAR & ORS
with
295. CWJC No.10000 of 2008
SHEONANDAN MOCHI
Versus
THE STATE OF BIHAR & ORS
with
296. CWJC No.10024 of 2008
MD.SIDDIQUE
Versus
THE STATE OF BIHAR & ORS
with
297. CWJC No.10055 of 2008
- 24 -
UPENDRA LAL
Versus
THE STATE OF BIHAR & ORS
with
298. CWJC No.10058 of 2008
SAKET KUMAR
Versus
THE STATE OF BIHAR & ORS
with
299. CWJC No.10402 of 2008
RAM KARAN PASWAN
Versus
THE STATE OF BIHAR & ORS
with
300. CWJC No.10579 of 2008
DUKHIT MAHTO
Versus
THE STATE OF BIHAR & ORS
with
301. CWJC No.10668 of 2008
SADHWA MEHTANI
Versus
THE STATE OF BIHAR & ORS
with
302. CWJC No.11556 of 2008
SIYA DEVI
Versus
THE STATE OF BIHAR & ORS
with
303. CWJC No.11557 of 2008
GANESH TIWARI
Versus
THE STATE OF BIHAR & ORS
with
304. CWJC No.11558 of 2008
ANJANI KUMAR SHARMA
Versus
THE STATE OF BIHAR & ORS
with
305. CWJC No.11622 of 2008
RAMAKANT PANDEY
Versus
THE STATE OF BIHAR & ORS
with
306. CWJC No.11632 of 2008
KAMESHWAR PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
307. CWJC No.11633 of 2008
RAM CHANDRA SINGH
Versus
THE STATE OF BIHAR & ORS
with
308. CWJC No.11650 of 2008
RAMESHWAR THAKUR
Versus
THE STATE OF BIHAR & ORS
with
309. CWJC No.11683 of 2008
HASNAIN ALAM
Versus
THE STATE OF BIHAR & ORS
with
- 25 -
310. CWJC No.11684 of 2008
SHYAM NARAYAN SINGH
Versus
THE STATE OF BIHAR & ORS
with
311. CWJC No.11693 of 2008
RAMASHISH RAI
Versus
THE STATE OF BIHAR & ORS
with
312. CWJC No.11694 of 2008
RAM PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
313. CWJC No.11700 of 2008
VIKRAMA PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
314. CWJC No.11702 of 2008
RAM SAREKH SINGH
Versus
THE STATE OF BIHAR & ORS
With
315. CWJC No.11776 of 2008
BAIDYANATH LAL DAS
Versus
THE STATE OF BIHAR & ORS
With
316. CWJC No. 12133 of 2008
BIRENDRA NARAYAN SINGH
Versus
THE STATE OF BIHAR & ORS
--------
5. 15/01/2009This batch of 316 cases has been taken up and each and every case has been called out separately.
In item nos.7, 29, 36, 37, 49, 55, 56, 62, 74, 76, 80, 83, 137, 142, 145, 146, 148, 154, 159, 166, 174, 187, 192, 196, 197, 202, 203, 220, 224, 225, 227, 231, 240, 241, 242, 243, 245, 246, 248, 250, 251, 252, 253, 256, 257, 268, 269, 272, 274, 276, 277, 278, 292,
- 26 -
303, 304, 306, 307, 308, 309, 311 and 312 counter affidavits have been filed and copies of the same have been served on learned counsel for the petitioners. It has been claimed that the order of this Court has been complied with in true letter and spirit.
Learned counsels for the petitioners in respective cases also do not dispute this position and accepts that the order of this Court has been complied with.
In that view of the matter, these matters are closed.
In item nos. 12, 13, 15, 19, 20, 27, 32, 38, 48, 51, 53, 60, 86, 89, 91, 93, 96, 99, 100, 111, 113, 119, 122, 139, 144, 151, 153, 157, 160, 163, 169, 188, 190, 193, 210, 214, 215, 223, 228, 236, 264, 271, 280, 284, 295, 296, 299, 300, 314 and 316, either counter affidavit has not been filed till today or copy of the counter affidavit has not been served on learned counsel for the petitioners.
In these cases, time till Monday (19th January, 2009) is granted to file counter affidavit with service of copy of the same on learned counsel for the petitioners, failing which counter affidavits shall not be
- 27 -
considered.
Learned Advocate General has appeared and has filed a chart of cases compiled in three categories. Annexure-A of the Chart contains list of cases in which respondents claim that the order has been fully complied with. Annexure-B is the list of cases in which learned Advocate General has prayed for four weeks more time to comply with the order of this Court in true letter and spirit. Annexure-C of the chart is list of cases with regard to which it is claimed that the same do not relate to Provident Fund office and are related to other claims and/or of other authorities.
With regard to Annexure-B, on the assurance of learned Advocate General that the orders of this Court shall be complied with in true letter and spirit within four weeks, let the cases contained in Annexure-B of the Chart be listed after four weeks under the same heading.
So far cases contained in Annexure-C of the list are concerned, let them be separated and be listed under the heading "To Be Mentioned" on 22nd January, 2009.
The cases in which full compliance has
- 28 -
been claimed by the respondents as enlisted in Annexure-A to the Chart and the cases in which counter affidavits have been filed till 19.1.2009 with service of copy on learned counsel for the petitioners, shall be separated and listed under the heading "To Be Mentioned"
on 30th January, 2009 at the top of the list.
Pradeep/ (J. N. Singh, J.)