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Patna High Court - Orders

Lalita Devi vs The State Of Bihar & Ors on 15 January, 2009

      IN THE HIGH COURT OF JUDICATURE AT PATNA
1.             CWJC No.14704 of 2004
               DR.SURYA SHEKHAR SINHA
                       Versus
              THE STATE OF BIHAR & ORS
                        with
2.             CWJC No.2941 of 2005
                   BALDEO THAKUR
                       Versus
              THE STATE OF BIHAR & ORS
                        with
3.             CWJC No.4176 of 2005
                    SUNIL KUMAR
                       Versus
              THE STATE OF BIHAR & ORS
                        with
4.             CWJC No.5169 of 2005
                   BUDHINATH DAS
                       Versus
              THE STATE OF BIHAR & ORS
                        with
5.             CWJC No.5354 of 2005
              CHANDESHWRI PRASAD SINGH
                       Versus
              THE STATE OF BIHAR & ORS
                        with
6.             CWJC No.10077 of 2005
                  RAM NOUMI PRASAD
                       Versus
              THE STATE OF BIHAR & ORS
                        with
7.             CWJC No.15955 of 2005
                    CHAMPA DEVI
                       Versus
              THE STATE OF BIHAR & ORS
                        with
8.              CWJC No.501 of 2006
                    DEVANAND JHA
                       Versus
              THE STATE OF BIHAR & ORS
                        with
9.              CWJC No.844 of 2006
                   RAJENDRA SINGH
                       Versus
              THE STATE OF BIHAR & ORS
                        with
10.            CWJC No.1462 of 2006
                 AWADH BIHARI SINGH
                       Versus
              THE STATE OF BIHAR & ORS
                        with
11.            CWJC No.1915 of 2006
                      RAM DUTT
                       Versus
              THE STATE OF BIHAR & ORS
                        with
12.            CWJC No.2835 of 2006
                 SHEO KUMAR SHARMA
                       Versus
              THE STATE OF BIHAR & ORS
                        with
13.            CWJC No.5421 of 2006
                    PANCHA DEVI
                       Versus
             -2-




      THE STATE OF BIHAR & ORS
                with
14.    CWJC No.6128 of 2006
            LALPARI DEVI
               Versus
      THE STATE OF BIHAR & ORS
                with
15.    CWJC No.7826 of 2006
          MAHENDRA PRASAD
               Versus
      THE STATE OF BIHAR & ORS
                with
16.    CWJC No.10371 of 2006
              MUNI RAM
               Versus
      THE STATE OF BIHAR & ORS
                with
17.    CWJC No.11111 of 2006
           STYA DEO SINGH
               Versus
      THE STATE OF BIHAR & ORS
                with
18.    CWJC No.11580 of 2006
          BALESHWAR SHARMA
               Versus
      THE STATE OF BIHAR & ORS
                with
19.    CWJC No.11704 of 2006
           LAKHAN PRASAD
               Versus
      THE STATE OF BIHAR & ORS
                with
20.    CWJC No.11749 of 2006
           AMIR CHAND RAM
               Versus
      THE STATE OF BIHAR & ORS
                with
21.    CWJC No.12576 of 2006
            ARJUN SINGH
               Versus
      THE STATE OF BIHAR & ORS
                with
22.    CWJC No.13034 of 2006
           ASIDEO SHARMA
               Versus
      THE STATE OF BIHAR & ORS
                with
23.    CWJC No.13086 of 2006
      RAMESHWAR PRASAD ARJYAL
               Versus
      THE STATE OF BIHAR & ORS
                with
24.    CWJC No.13287 of 2006
        ANANDIT PRASAD SINGH
               Versus
      THE STATE OF BIHAR & ORS
                with
25.    CWJC No.13458 of 2006
          DHARMNATH PANDEY
               Versus
      THE STATE OF BIHAR & ORS
                with
26.    CWJC No.14672 of 2006
             BHOLA DAS
               -3-




                 Versus
        THE STATE OF BIHAR & ORS
                  with
27.      CWJC No.15366 of 2006
           MOST.PRAMILA DEVI
                 Versus
        THE STATE OF BIHAR & ORS
                  with
28.      CWJC No.1331 of 2007
               MEERA DEVI
                 Versus
        THE STATE OF BIHAR & ORS
                  with
29.      CWJC No.1519 of 2007
              SAHDEO SINGH
                 Versus
        THE STATE OF BIHAR & ORS
                  with
30.      CWJC No.1807 of 2007
         MOSMAT RAM JOYOTI DEVI
                 Versus
        THE STATE OF BIHAR & ORS
                  with
31.      CWJC No.2080 of 2007
            SMT.KRISHNA DEVI
                 Versus
        THE STATE OF BIHAR & ORS
                  with
32.      CWJC No.3261 of 2007
           MOSTT.SHANTI DEVI
                 Versus
        THE STATE OF BIHAR & ORS
                  with
33.      CWJC No.3753 of 2007
         LAKSHMI NARAIN SHARMA
                 Versus
        THE STATE OF BIHAR & ORS
                  with
34.      CWJC No.4655 of 2007
               SUSHIL JHA
                 Versus
        THE STATE OF BIHAR & ORS
                  with
35.      CWJC No.6284 of 2007
            KALESHWAR SHARMA
                 Versus
        THE STATE OF BIHAR & ORS
                  with
36.      CWJC No.6463 of 2007
               MANJU DEVI
                 Versus
        THE STATE OF BIHAR & ORS
                  with
37.      CWJC No.6481 of 2007
            RAJENDRA PRASAD
                 Versus
      THE CHAIRMAN,B.S.E.B. & ORS
                  with
38.      CWJC No.6537 of 2007
            BINKATESH SHARMA
                 Versus
        THE STATE OF BIHAR & ORS
                  with
39.      CWJC No.8799 of 2007
             -4-




          RAMPRATAP SINGH
               Versus
      THE STATE OF BIHAR & ORS
                with
40.    CWJC No.8966 of 2007
          BASHISHTH SHARMA
               Versus
      THE STATE OF BIHAR & ORS
                with
41.    CWJC No.9214 of 2007
            PARMA SINGH
               Versus
      THE STATE OF BIHAR & ORS
                with
42.    CWJC No.12160 of 2007
           DHARMDEO SINGH
               Versus
      THE STATE OF BIHAR & ORS
                with
44.    CWJC No.13506 of 2007
        MARUT NANDAN PRASAD
               Versus
      THE STATE OF BIHAR & ORS
                with
45.    CWJC No.14054 of 2007
            SHANTI DEVI
               Versus
      THE STATE OF BIHAR & ORS
                with
46.    CWJC No.14096 of 2007
           JAGDISH SHARMA
               Versus
      THE STATE OF BIHAR & ORS
                with
47.    CWJC No.14419 of 2007
           KAILASH PRASAD
               Versus
      THE STATE OF BIHAR & ORS
                with
48.    CWJC No.14554 of 2007
        SHIO SHANKAR PRASAD
               Versus
      THE STATE OF BIHAR & ORS
                with
49.    CWJC No.14715 of 2007
           ATWARI PASWAN
               Versus
      THE STATE OF BIHAR & ORS
                with
50.    CWJC No.15012 of 2007
           ATABARIYA DEVI
               Versus
      THE STATE OF BIHAR & ORS
                with
51.    CWJC No.15256 of 2007
            HARI PANDIT
               Versus
      THE STATE OF BIHAR & ORS
                with
52.    CWJC No.15668 of 2007
      RAM ISHWAR PRASAD SINGH
               Versus
      THE STATE OF BIHAR & ORS
                with
             -5-




53.    CWJC No.17018 of 2007
          CHANDRADEO YADAV
               Versus
      THE STATE OF BIHAR & ORS
                with
54.     CWJC No.460 of 2008
           SAMUNDARI DEVI
               Versus
      THE STATE OF BIHAR & ORS
                with
55.     CWJC No.888 of 2008
        KRISHNA KANT PRASAD
               Versus
      THE STATE OF BIHAR &ORS
                with
56.    CWJC No.1830 of 2008
          RAJESHWAR SINGH
               Versus
      THE STATE OF BIHAR & ORS
                with
57.    CWJC No.2090 of 2008
        AWDHESH PRASAD SINGH
               Versus
      THE STATE OF BIHAR & ORS
                with
58     CWJC No.2215 of 2008
            LALITA DEVI
               Versus
      THE STATE OF BIHAR & ORS
                with
59.    CWJC No.2224 of 2008
         KRISHNANAND SINGH
               Versus
      THE STATE OF BIHAR & ORS
                with
60.    CWJC No.3903 of 2008
         SHEO KUMAR PRASAD
               Versus
      THE STATE OF BIHAR & ORS
                with
61.    CWJC No.4067 of 2008
           RAM PUJAN RAI
               Versus
      THE STATE OF BIHAR & ORS
                with
62.    CWJC No.6322 of 2008
        ABDUR RAUF KURAISHI
               Versus
      THE STATE OF BIHAR & ORS
                with
63.    CWJC No.7637 of 2008
            ARJUN SHARMA
               Versus
      THE STATE OF BIHAR & ORS
                with
64.    CWJC No.8850 of 2008
          RAMAWATAR PRASAD
               Versus
      THE STATE OF BIHAR & ORS
                with
65.    CWJC No.10046 of 2008
         MD.HUSSAIN ANSARI
               Versus
      THE STATE OF BIHAR & ORS
             -6-




                with
66.    CWJC No.10403 of 2008
         AKSHYA LAL MANDAL
               Versus
      THE STATE OF BIHAR & ORS
                with
67.    CWJC No.11635 of 2008
           RAJNISH KUMAR
               Versus
      THE STATE OF BIHAR & ORS
                with
68.    CWJC No.12001 of 2008
          NAND LAL BAITHA
               Versus
      THE STATE OF BIHAR & ORS
                with
69.    CWJC No.12018 of 2008
            FARIDA BANO
               Versus
      THE STATE OF BIHAR & ORS
                with
70.    CWJC No.12123 of 2008
           MURARI SHARAN
               Versus
      THE STATE OF BIHAR & ORS
                with
71.    CWJC No.12590 of 2008
         CHANDERDEO PRASAD
               Versus
      THE STATE OF BIHAR & ORS
                with
72.    CWJC No.12730 of 2008
       BABU PRASAD JHA & ORS
               Versus
      THE STATE OF BIHAR & ORS
                with
73.    CWJC No.12773 of 2008
          BRAHMADEO PRASAD
               Versus
      THE STATE OF BIHAR & ORS
                with
74.    CWJC No.13075 of 2008
         MOSTT.DEWANTI DEVI
               Versus
      THE STATE OF BIHAR & ORS
                with
76.    CWJC No.2525 of 2003
        SMT.HIRA DEVI & ORS
               Versus
      THE STATE OF BIHAR & ORS
                with
77.    CWJC No.2557 of 2005
        YAMUNA PRASAD SINGH
               Versus
      THE STATE OF BIHAR & ORS
                with
78.    CWJC No.5211 of 2005
         SHREEKRISHNA SINHA
               Versus
      THE STATE OF BIHAR & ORS
                with
79.    CWJC No.5356 of 2005
         RAM LAKHAN PRASAD
               Versus
                -7-




         THE STATE OF BIHAR & ORS
                   with
80.       CWJC No.6166 of 2005
           MOST.MAJIDA KHATOON
                  Versus
         THE STATE OF BIHAR & ORS
                   with
81.       CWJC No.6454 of 2005
               TANIK SHARMA
                  Versus
         THE STATE OF BIHAR & ORS
                   with
82.       CWJC No.7133 of 2005
             ROOP CHANDRA JHA
                  Versus
         THE STATE OF BIHAR & ORS
                   with
83.       CWJC No.7269 of 2005
            SURYA NATH PANDEY
                  Versus
         THE STATE OF BIHAR & ORS
                   with
84.       CWJC No.7298 of 2005
                 MD.HABIB
                  Versus
         THE STATE OF BIHAR & ORS
                   with
85.       CWJC No.10776 of 2005
          SURENDRA PRASAD SINGH
                  Versus
         THE STATE OF BIHAR & ORS
                   with
86.       CWJC No.11325 of 2005
               WAKIL MISTRI
                  Versus
         THE STATE OF BIHAR & ANR
                   with
87.       CWJC No.14704 of 2005
           SMT.PRABHAWATI DEVI
                  Versus
         THE STATE OF BIHAR & ORS
                   with
88.        CWJC No.581 of 2006
             DAROGA CHOUDHURY
                  Versus
         THE STATE OF BIHAR & ORS
                   with
89.        CWJC No.583 of 2006
           RAM RATAN CHAUDHARY
                  Versus
      THE BIHAR STATE ELEC.BOARD &OR
                   with
90.        CWJC No.761 of 2006
              MITHILA SHARMA
                  Versus
         THE STATE OF BIHAR & ORS
                   with
91.       CWJC No.1474 of 2006
           BASUDHA NAND PANDEY
                  Versus
         THE STATE OF BIHAR & ORS
                   with
92.       CWJC No.1926 of 2006
               SUBODH SINGH
              -8-




                Versus
       THE STATE OF BIHAR & ORS
                 with
93.     CWJC No.1961 of 2006
            PUSHPA KUMARI
                Versus
       THE STATE OF BIHAR & ORS
                 with
94.     CWJC No.1965 of 2006
             JANAKIA DEVI
                Versus
       THE STATE OF BIHAR & ORS
                 with
95.     CWJC No.1967 of 2006
          SHARDA NAND SHARMA
                Versus
       THE STATE OF BIHAR & ORS
                 with
96.     CWJC No.2072 of 2006
           SMT.PARWATI DEVI
                Versus
       THE STATE OF BIHAR & ORS
                 with
97.     CWJC No.2077 of 2006
           RAJ KUMARI DEVI
                Versus
       THE STATE OF BIHAR & ORS
                 with
98.     CWJC No.2096 of 2006
           SHATRUGHAN SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
99.     CWJC No.2098 of 2006
         MAHENDRA NATH SHARMA
                Versus
       THE STATE OF BIHAR & ORS
                 with
100.    CWJC No.3327 of 2006
            ANOOP LAL DAS
                Versus
       THE STATE OF BIHAR & ORS
                 with
101.    CWJC No.3387 of 2006
       DHANANJAY NARAYAN SINHA
                Versus
       THE STATE OF BIHAR & ORS
                 with
102.    CWJC No.3511 of 2006
            SUNAINA SINHA
                Versus
       THE STATE OF BIHAR & ORS
                 with
103.    CWJC No.3942 of 2006
            BRIJESH PRASAD
                Versus
       THE STATE OF BIHAR & ORS
                 with
104.    CWJC No.3992 of 2006
            KALIKA PRASAD
                Versus
       THE STATE OF BIHAR & ORS
                 with
105.    CWJC No.4250 of 2006
              -9-




           UPENDRA BAHADUR
                Versus
       THE STATE OF BIHAR & ORS
                 with
106.    CWJC No.4293 of 2006
           DEO NARAYAN OJHA
                Versus
       THE STATE OF BIHAR & ORS
                 with
107.    CWJC No.4506 of 2006
           RAM SEWAK SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
108.    CWJC No.5145 of 2006
           RAJ BALLABH RAM
                Versus
       THE STATE OF BIHAR & ORS
                 with
109.    CWJC No.5399 of 2006
         RAM NARESH CHAUDHARY
                Versus
       THE STATE OF BIHAR & ORS
                 with
110.    CWJC No.6134 of 2006
             ASH MOHAMMAD
                Versus
       THE STATE OF BIHAR & ORS
                 with
111.    CWJC No.7114 of 2006
           RAVI SHANKAR SAH
                Versus
       THE STATE OF BIHAR & ORS
                 with
112.    CWJC No.8380 of 2006
            PARWATI SINHA
                Versus
       THE STATE OF BIHAR & ORS
                 with
113.    CWJC No.8494 of 2006
            CHANDRA SINHA
                Versus
       THE STATE OF BIHAR & ORS
                 with
114.    CWJC No.8496 of 2006
            LAXMAN SHARMA
                Versus
       THE STATE OF BIHAR & ORS
                 with
115.    CWJC No.8951 of 2006
          BRAJ NANDAN SHARMA
                Versus
       THE STATE OF BIHAR & ORS
                 with
116.    CWJC No.8977 of 2006
           ANIL KUMAR SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
117.    CWJC No.9049 of 2006
          KAMLESHWAR PRASAD
                Versus
       THE STATE OF BIHAR & ORS
                 with
                 - 10 -




118.       CWJC No.9447 of 2006
       SANTOSH KUMAR @SANTOSH KR.GUPT
                   Versus
          THE STATE OF BIHAR & ORS
                    with
119.       CWJC No.10099 of 2006
           KANAHIYA PRASAD SINGH
                   Versus
       THE V.C.,VEER KUNWAR SINGH UNI
                    with
120.       CWJC No.10341 of 2006
                BASANTI DEVI
                   Versus
          THE STATE OF BIHAR & ORS
                    with
121.       CWJC No.10699 of 2006
              KAMESHWAR SINGH
                   Versus
          THE STATE OF BIHAR & ORS
                    with
122.       CWJC No.10748 of 2006
                ISHRAR FATMA
                   Versus
          THE STATE OF BIHAR & ORS
                    with
123.       CWJC No.10807 of 2006
                DEVENDRA JHA
                   Versus
          THE STATE OF BIHAR & ORS
                    with
124.       CWJC No.11568 of 2006
              MUNESHWAR SHARMA
                   Versus
          THE STATE OF BIHAR & ORS
                    with
125.       CWJC No.11978 of 2006
             ANANT KUMAR PODDAR
                   Versus
          THE STATE OF BIHAR & ORS
                    with
126.       CWJC No.12071 of 2006
           ISHWAR CHANDRA SHARMA
                   Versus
          THE STATE OF BIHAR & ORS
                    with
127.       CWJC No.12096 of 2006
                 ARUN KUMAR
                   Versus
          THE STATE OF BIHAR & ORS
                    with
128.       CWJC No.12420 of 2006
           MUSMAT SINGHASHAN DEVI
                   Versus
          THE STATE OF BIHAR & ORS
                    with
129.       CWJC No.12520 of 2006
               BAIDEHI VERMA
                   Versus
          THE STATE OF BIHAR & ORS
                    with
130.       CWJC No.12674 of 2006
               MUNDRIKA SINGH
                   Versus
          THE STATE OF BIHAR & ORS
               - 11 -




                 with
131.   CWJC   No.12964 of 2006
            SANGEETA DEVI
                Versus
       THE STATE OF BIHAR & ORS
                 with
132.    CWJC No.13639 of 2006
        RAJENDRA PRASAD SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
133.    CWJC No.14562 of 2006
        RAJESHWAR PRASAD SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
134.    CWJC No.14859 of 2006
          MD.ASHEQUE RASOOL
                Versus
       THE STATE OF BIHAR & ORS
                 with
135.    CWJC No.14860 of 2006
            MD.ABDUL HAMID
                Versus
       THE STATE OF BIHAR & ORS
                 with
136.    CWJC No.15273 of 2006
            MD.KARIM ASLAM
                Versus
       THE STATE OF BIHAR & ORS
                 with
137.    CWJC No.15439 of 2006
           MD.GULAM RASOOL
                Versus
       THE STATE OF BIHAR & ORS
                 with
138.    CWJC No.15657 of 2006
             ASHOK KUMAR
                Versus
       THE STATE OF BIHAR & ORS
                 with
139.    CWJC No.15726 of 2006
          MUSMAT SHACHI DEVI
                Versus
       THE STATE OF BIHAR & ORS
                 with
140.    CWJC No.15737 of 2006
           CHANDRADEO SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
141.     CWJC No.22 of 2007
          MOSTT.SUMITRA DEVI
                Versus
       THE STATE OF BIHAR & ORS
                 with
142.     CWJC No.394 of 2007
             MD.BADRUDDIN
                Versus
       THE STATE OF BIHAR & ORS
                 with
143.     CWJC No.430 of 2007
           RAJ KUMAR PRASAD
                Versus
              - 12 -




       THE STATE OF BIHAR & ORS
                 with
144.     CWJC No.522 of 2007
       MD.ANISUR RAHMAN ANSARI
                Versus
       THE STATE OF BIHAR & ORS
                 with
145.     CWJC No.786 of 2007
            MD.SHOEB AHMAD
                Versus
       THE STATE OF BIHAR & ORS
                 with
146.    CWJC No.1917 of 2007
          BIBI AMNA KHATOON
                Versus
       THE STATE OF BIHAR & ORS
                 with
147.    CWJC No.2234 of 2007
          SHEO MANGAL SHARMA
                Versus
       THE STATE OF BIHAR & ORS
                 with
148.    CWJC No.2556 of 2007
             SHANTI DEVI
                Versus
       THE STATE OF BIHAR & ORS
                 with
149.    CWJC No.2772 of 2007
       BHARTESHWAR PRASAD SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
150.    CWJC No.2820 of 2007
            LAKSHMI PANDIT
                Versus
       THE STATE OF BIHAR & ORS
                 with
151.    CWJC No.2821 of 2007
             KISHORI DEVI
                Versus
       THE STATE OF BIHAR & ORS
                 with
152.    CWJC No.3227 of 2007
            SMT.SHANTI RAI
                Versus
       THE STATE OF BIHAR & ORS
                 with
153.    CWJC No.3730 of 2007
           NARSINGH PRASAD
                Versus
       THE STATE OF BIHAR & ORS
                 with
154.    CWJC No.3980 of 2007
             SUDAMA SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
155.    CWJC No.4123 of 2007
             URMILA DEVI
                Versus
       THE STATE OF BIHAR & ORS
                 with
156.    CWJC No.4588 of 2007
        KRISHNA NANDAN SHARMA
              - 13 -




                Versus
       THE STATE OF BIHAR & ORS
                 with
157.    CWJC No.5058 of 2007
          LAXMI PRASAD SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
158.    CWJC No.5078 of 2007
            PAN RATAN DEVI
                Versus
       THE STATE OF BIHAR & ORS
                 with
159.    CWJC No.5580 of 2007
           SHEIKH SAHAB JAN
                Versus
       THE STATE OF BIHAR & ORS
                 with
160.    CWJC No.5593 of 2007
             RAMDEO SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
161.    CWJC No.6408 of 2007
            SITA RAM SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
162.    CWJC No.6746 of 2007
             MOHAN PRASAD
                Versus
       THE STATE OF BIHAR & ORS
                 with
163.    CWJC No.7269 of 2007
            RAMJIT PRASAD
                Versus
       THE STATE OF BIHAR & ORS
                 with
164.    CWJC No.7662 of 2007
               TRIYUGI
                Versus
       THE STATE OF BIHAR & ORS
                 with
165.    CWJC No.8003 of 2007
          RAM CHARITRA SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
166.    CWJC No.8379 of 2007
             INDIRA DEVI
                Versus
       THE STATE OF BIHAR & ORS
                 with
167.    CWJC No.8482 of 2007
          KRISHNANDAN MAHTON
                Versus
       THE STATE OF BIHAR & ORS
                 with
168.    CWJC No.8507 of 2007
           KAMESHWAR SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
169.    CWJC No.9003 of 2007
                 - 14 -




            RAMJEE SINGH SHARMA
                   Versus
          THE STATE OF BIHAR & ORS
                    with
170.       CWJC No.9199 of 2007
             LAL NARAYAN SHARMA
                   Versus
          THE STATE OF BIHAR & ORS
                    with
171.       CWJC No.9241 of 2007
            BIPIN BIHARI MISHRA
                   Versus
          THE STATE OF BIHAR & ORS
                    with
172.       CWJC No.9255 of 2007
                URMILA DEVI
                   Versus
          THE STATE OF BIHAR & ORS
                    with
173.       CWJC No.11017 of 2007
       MEDINA KHATOON @ NOOR ZEHAN KH
                   Versus
          THE STATE OF BIHAR & ORS
                    with
174.       CWJC No.11171 of 2007
              RAGHUNATH SINGH
                   Versus
          THE STATE OF BIHAR & ORS
                    with
175.       CWJC No.11186 of 2007
              PERMANAND SINGH
                   Versus
          THE STATE OF BIHAR & ORS
                    with
176.       CWJC No.11545 of 2007
                 ALPI DEVI
                   Versus
          THE STATE OF BIHAR & ORS
                    with
177.       CWJC No.11601 of 2007
              RAM NIVAS PRASAD
                   Versus
          THE STATE OF BIHAR & ORS
                    with
178.       CWJC No.11941 of 2007
              MUNI LAL BHAGAT
                   Versus
          THE STATE OF BIHAR & ORS
                    with
179.       CWJC No.11968 of 2007
          BISHESHWAR PRASAD SINGH
                   Versus
          THE STATE OF BIHAR & ORS
                    with
180.       CWJC No.12164 of 2007
               DR.VIJAY KUMAR
                   Versus
          THE STATE OF BIHAR & ORS
                    with
181.       CWJC No.12611 of 2007
            MANGAL PRASAD VERMA
                   Versus
          THE STATE OF BIHAR & ORS
                    with
                 - 15 -




182.       CWJC No.13481 of 2007
          SHOHAGEE DEVI @ SHOHAGEE
                   Versus
          THE STATE OF BIHAR & ORS
                    with
183.       CWJC No.13774 of 2007
              RAM KESHWAR PD.
                   Versus
          THE STATE OF BIHAR & ORS
                    with
184.       CWJC No.13941 of 2007
             YADUNANDAN PRASAD
                   Versus
          THE STATE OF BIHAR & ORS
                    with
185.       CWJC No.13961 of 2007
                MOSTT.RUKHI
                   Versus
          THE STATE OF BIHAR & ORS
                    with
186.       CWJC No.14524 of 2007
              PRABHANAND KUMAR
                   Versus
          THE STATE OF BIHAR & ORS
                    with
187.       CWJC No.14813 of 2007
              DR.ARVIND KUMAR
                   Versus
          THE STATE OF BIHAR & ORS
                    with
188.       CWJC No.14886 of 2007
            JAI PRAKASH NARAYAN
                   Versus
          THE STATE OF BIHAR & ORS
                    with
189.       CWJC No.15386 of 2007
          DUDHESHWAR PRASAD SHARMA
                   Versus
          THE STATE OF BIHAR & ORS
                    with
190.       CWJC No.15452 of 2007
             GULAB CHAND MANDAL
                   Versus
          THE STATE OF BIHAR & ORS
                    with
191.       CWJC No.15467 of 2007
                   NANHEY
                   Versus
       THE PATNA MUNICIPAL CORPN.& OR
                    with
192.       CWJC No.15557 of 2007
             RAJ KISHORE SINGH
                   Versus
          THE STATE OF BIHAR & ORS
                    with
193.       CWJC No.15806 of 2007
         RAJNANDAN CHOUDHURY RAKESH
                   Versus
          THE STATE OF BIHAR & ORS
                    with
194.       CWJC No.15807 of 2007
               KAPILDEO SINGH
                   Versus
          THE STATE OF BIHAR & ORS
                - 16 -




                   with
195.      CWJC No.16105 of 2007
          RAMESHWAR PRASAD SINHA
                  Versus
         THE STATE OF BIHAR & ORS
                   with
196.      CWJC No.16335 of 2007
       CHANDRA SHEKHAR PRASAD SINGH
                  Versus
         THE STATE OF BIHAR & ORS
                   with
197.      CWJC No.16349 of 2007
               RAMJI THAKUR
                  Versus
         THE STATE OF BIHAR & ORS
                   with
198.      CWJC No.16492 of 2007
            S.NAZIMUDDIN AHMAD
                  Versus
         THE STATE OF BIHAR & ORS
                   with
199.      CWJC No.16508 of 2007
               RASILA DEVI
                  Versus
         THE STATE OF BIHAR & ORS
                   with
200.      CWJC No.16534 of 2007
              MUKHDEO PRASAD
                  Versus
         THE STATE OF BIHAR & ORS
                   with
201.      CWJC No.16536 of 2007
          PARMANAND PRASAD SINGH
                  Versus
         THE STATE OF BIHAR & ORS
                   with
202.      CWJC No.16548 of 2007
           GANESH PRASAD SINGH
                  Versus
         THE STATE OF BIHAR & ORS
                   with
203.      CWJC No.16549 of 2007
             BISHWANATH DUBEY
                  Versus
         THE STATE OF BIHAR & ORS
                   with
204.      CWJC No.16704 of 2007
              PRABHA KUMARI
                  Versus
         THE STATE OF BIHAR & ORS
                   with
205.      CWJC No.16746 of 2007
             ABHIMANYU SINGH
                  Versus
         THE STATE OF BIHAR & ORS
                   with
206.      CWJC No.16871 of 2007
             JALESHWAR PRASAD
                  Versus
         THE STATE OF BIHAR & ORS
                   with
207.      CWJC No.16872 of 2007
              NARAYAN PRASAD
                  Versus
                 - 17 -




          THE STATE OF BIHAR & ORS
                    with
208.       CWJC No.16922 of 2007
           RAJ KUMAR PRASAD SINGH
                   Versus
          THE STATE OF BIHAR &ORS
                    with
209.       CWJC No.16937 of 2007
            MAHANTH PRASAD SINGH
                   Versus
          THE STATE OF BIHAR & ORS
                    with
210.       CWJC No.16940 of 2007
               BALMIKI SINGH
                   Versus
          THE STATE OF BIHAR & ORS
                    with
211.       CWJC No.17148 of 2007
             MOSMAT BINDA DEVI
                   Versus
          THE STATE OF BIHAR & ORS
                    with
212.        CWJC No.55 of 2008
               ASHMA KHATOON
                   Versus
          THE STATE OF BIHAR & ORS
                    with
213.        CWJC No.197 of 2008
          HAR NANDAN PRASAD SINHA
                   Versus
       THE BIHAR STATE ELECTRICITY BO
                    with
214.        CWJC No.762 of 2008
              RAM SEWAK THAKUR
                   Versus
          THE STATE OF BIHAR &ORS
                    with
215.        CWJC No.881 of 2008
           RAMAWATAR PRASAD SINGH
                   Versus
          THE STATE OF BIHAR &ORS
                    with
216.        CWJC No.915 of 2008
              SARVANAND SINGH
                   Versus
          THE STATE OF BIHAR & ORS
                    with
217.       CWJC No.1066 of 2008
        KRISHNA CHANDRA SHRIVASTAVA
                   Versus
          THE STATE OF BIHAR & ORS
                    with
218.       CWJC No.1170 of 2008
            ANIL CHANDRA MISHRA
                   Versus
          THE STATE OF BIHAR & ORS
                    with
219.       CWJC No.1209 of 2008
               MUDRIKA SHARMA
                   Versus
          THE STATE OF BIHAR &ORS
                    with
220.       CWJC No.1227 of 2008
                 RAJGIR RAI
              - 18 -




                Versus
       THE STATE OF BIHAR & ORS
                 with
221.    CWJC No.1233 of 2008
            RAMCHANDRA SAH
                Versus
       THE STATE OF BIHAR & ORS
                 with
222.    CWJC No.1245 of 2008
         ALAKH NARAYAN SHARMA
                Versus
       THE STATE OF BIHAR & ORS
                 with
223.    CWJC No.1278 of 2008
        SURENDRA PRASAD SINGH
                Versus
       THE STATE OF BIHAR &ORS
                 with
224.    CWJC No.1295 of 2008
             RAM PRIT RAI
                Versus
       THE STATE OF BIHAR & ORS
                 with
225.    CWJC No.1330 of 2008
          VISHWANATH SHARMA
                Versus
       THE STATE OF BIHAR & ORS
                 with
226.    CWJC No.1377 of 2008
          SHEONANDAN SHARMA
                Versus
       THE STATE OF BIHAR & ORS
                 with
227.    CWJC No.1445 of 2008
       BASHISHTHA NARAIN SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
228.    CWJC No.1470 of 2008
           RAJMANGAL PANDEY
                Versus
       THE STATE OF BIHAR & ORS
                 with
229.    CWJC No.1541 of 2008
            MADHAV TIWARY
                Versus
       THE STATE OF BIHAR & ORS
                 with
230.    CWJC No.1561 of 2008
          GAURI SHANKAR SAH
                Versus
       THE STATE OF BIHAR & ORS
                 with
231.    CWJC No.1569 of 2008
            DWARIKA SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
232.    CWJC No.1573 of 2008
           SMT.SUNAINA DEVI
                Versus
       THE STATE OF BIHAR &ORS
                 with
233.    CWJC No.1711 of 2008
              - 19 -




           MD.JEYAUL HAQUE
                Versus
       THE STATE OF BIHAR & ORS
                 with
234.    CWJC No.1754 of 2008
        PRADYUMAN PRASAD SHAH
                Versus
       THE STATE OF BIHAR & ORS
                 with
235.    CWJC No.1801 of 2008
           SHAKUNTALA DEVI
                Versus
       THE STATE OF BIHAR & ORS
                 with
236.    CWJC No.2119 of 2008
           BRAJ MOHAN SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
237.    CWJC No.2269 of 2008
             RASH LAL RAI
                Versus
       THE STATE OF BIHAR & ORS
                 with
238.    CWJC No.2301 of 2008
           LAXHAMAN AWADHIA
                Versus
       THE STATE OF BIHAR & ORS
                 with
239.    CWJC No.2554 of 2008
          DHARAM NATH MAHTO
                Versus
       THE STATE OF BIHAR & ORS
                 with
240.    CWJC No.2762 of 2008
           BAIKUNTH MISHRA
                Versus
       THE STATE OF BIHAR & ORS
                 with
241.    CWJC No.2763 of 2008
              MUNAR RAM
                Versus
       THE STATE OF BIHAR & ORS
                 with
242.    CWJC No.2764 of 2008
       RAJESHWAR NARAYAN SHARMA
                Versus
       THE STATE OF BIHAR & ORS
                 with
243.    CWJC No.2765 of 2008
           RAM NARESH SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
244.    CWJC No.2780 of 2008
             JANGALI RAI
                Versus
       THE STATE OF BIHAR & ORS
                 with
245.    CWJC No.2781 of 2008
             SAIDUJ JAMA
                Versus
       THE STATE OF BIHAR & ORS
                 with
              - 20 -




246.     CWJC No.2782 of 2008
            SURENDRA THAKUR
                 Versus
        THE STATE OF BIHAR & ORS
                  with
247.     CWJC No.2784 of 2008
         LAKHANDEO PRASAD SHAHI
                 Versus
        THE STATE OF BIHAR & ORS
                  with
248.     CWJC No.2796 of 2008
            HARI CHARAN RAM
                 Versus
        THE STATE OF BIHAR & ORS
                  with
249.     CWJC No.2819 of 2008
              SAVITRI DEVI
                 Versus
        THE STATE OF BIHAR & ORS
                  with
250.     CWJC No.2820 of 2008
       NAND KESHWAR PRASAD SINGH
                 Versus
        THE STATE OF BIHAR & ORS
                  with
251.     CWJC No.2831 of 2008
             RASHIDUZZAMAN
                 Versus
        THE STATE OF BIHAR & ORS
                  with
252.     CWJC No.2832 of 2008
            INDRADEO PANDEY
                 Versus
        THE STATE OF BIHAR & ORS
                  with
253.     CWJC No.2841 of 2008
            BAIKUNTH THAKUR
                 Versus
        THE STATE OF BIHAR & ORS
                  with
254.     CWJC No.2842 of 2008
            BAIDYANATH DUBEY
                 Versus
        THE STATE OF BIHAR & ORS
                  with
255.     CWJC No.2846 of 2008
             RAJENDRA SINGH
                 Versus
        THE STATE OF BIHAR & ORS
                  with
256.     CWJC No.2847 of 2008
             MAHENDRA OJHA
                 Versus
        THE STATE OF BIHAR & ORS
                  with
257.     CWJC No.2871 of 2008
           VISHWANATH PRASAD
                 Versus
        THE STATE OF BIHAR & ORS
                  with
258.     CWJC No.2872 of 2008
             RAMDEO THAKUR
                 Versus
        THE STATE OF BIHAR & ORS
              - 21 -




                 with
259.    CWJC No.2873 of 2008
            SAVITRI SHARMA
                Versus
       THE STATE OF BIHAR & ORS
                 with
260.    CWJC No.3012 of 2008
              SUKAR RAI
                Versus
       THE STATE OF BIHAR & ORS
                 with
261.    CWJC No.3279 of 2008
          RAM BUJHAWAN MAHTO
                Versus
       THE STATE OF BIHAR & ORS
                 with
262.    CWJC No.3885 of 2008
         BASUDEO PRASAD SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
263.    CWJC No.5328 of 2008
            SHANKAR MAHTO
                Versus
       THE STATE OF BIHAR & ORS
                 with
264.    CWJC No.5333 of 2008
          CHHAVINATH SHARMA
                Versus
       THE STATE OF BIHAR & ORS
                 with
265.    CWJC No.5874 of 2008
             GAYATRI DEVI
                Versus
       THE STATE OF BIHAR & ORS
                 with
266.    CWJC No.6287 of 2008
         DINESH PRASAD SHARMA
                Versus
       THE STATE OF BIHAR & ORS
                 with
267.    CWJC No.6324 of 2008
          JAG NARAYAN SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
268.    CWJC No.6334 of 2008
           DEVENDRA MISHRA
                Versus
       THE STATE OF BIHAR & ORS
                 with
269.    CWJC No.6345 of 2008
             SUNAINA DEVI
                Versus
       THE STATE OF BIHAR &ORS
                 with
270.    CWJC No.6349 of 2008
             LALITA DEVI
                Versus
       THE STATE OF BIHAR & ORS
                 with
271.    CWJC No.6353 of 2008
            MUNESHWAR RAM
                Versus
                 - 22 -




          THE STATE OF BIHAR & ORS
                    with
272.       CWJC No.6397 of 2008
               RAM NIHORA RAI
                   Versus
          THE STATE OF BIHAR & ORS
                    with
273.       CWJC No.6599 of 2008
              GANESH CHAUDHARY
                   Versus
          THE STATE OF BIHAR &ORS
                    with
274.       CWJC No.7373 of 2008
                 DAROGA RAI
                   Versus
          THE STATE OF BIHAR & ORS
                    with
275.       CWJC No.7390 of 2008
           DINESHWAR PRASAD VERMA
                   Versus
          THE STATE OF BIHAR & ORS
                    with
276.       CWJC No.7430 of 2008
             PHOOL KUMARI DEVI
                   Versus
          THE STATE OF BIHAR & ORS
                    with
277.       CWJC No.7495 of 2008
             JAI NARAYAN SINGH
                   Versus
          THE STATE OF BIHAR & ORS
                    with
278.       CWJC No.7541 of 2008
         HARISCHANDRA PRASAD SINGH
                   Versus
          THE STATE OF BIHAR & ORS
                    with
279.       CWJC No.7776 of 2008
                ARJUN PANDEY
                   Versus
          THE STATE OF BIHAR & ORS
                    with
280.       CWJC No.7866 of 2008
                 VIDA DEVI
                   Versus
       THE REG.COMMISSIONER EMP.P.F.&
                    with
281.       CWJC No.7936 of 2008
              HARINDRA TRIVEDI
                   Versus
          THE STATE OF BIHAR & ORS
                    with
282.       CWJC No.8196 of 2008
               JAGANNATH JHA
                   Versus
          THE STATE OF BIHAR & ORS
                    with
283.       CWJC No.8227 of 2008
         RATNESH PRASAD SHRIVASTAVA
                   Versus
          THE STATE OF BIHAR & ORS
                    with
284.       CWJC No.8391 of 2008
              SMT.SHASHI SINHA
              - 23 -




                 Versus
        THE STATE OF BIHAR & ORS
                  with
285.     CWJC No.8794 of 2008
        MOHAMMAD HUSSAIN ANSARI
                 Versus
        THE STATE OF BIHAR & ORS
                  with
286.     CWJC No.8809 of 2008
              BILASI DEVI
                 Versus
        THE STATE OF BIHAR & ORS
                  with
287.     CWJC No.8815 of 2008
            GAYA PRASAD SAH
                 Versus
        THE STATE OF BIHAR & ORS
                  with
288.     CWJC No.8849 of 2008
             ASHIMA KHATOON
                 Versus
        THE STATE OF BIHAR & ORS
                  with
289.     CWJC No.8957 of 2008
          PARAS NATH CHOUDHARY
                 Versus
        THE STATE OF BIHAR & ORS
                  with
290.     CWJC No.9235 of 2008
        KUMAR RAMESHWAR LAL DAS
                 Versus
       THE STATE OF BIHAR & ORS
                  with
291.     CWJC No.9277 of 2008
          BAHADUR PRASAD YADAV
                 Versus
        THE STATE OF BIHAR & ORS
                  with
292.     CWJC No.9296 of 2008
         BALESHWAR PRASAD SINGH
                 Versus
        THE STATE OF BIHAR & ORS
                  with
293.     CWJC No.9448 of 2008
            BALKESHWARI DEVI
                 Versus
        THE STATE OF BIHAR & ORS
                  with
294.     CWJC No.9851 of 2008
         SRI SIYA SHARAN PANDEY
                 Versus
        THE STATE OF BIHAR & ORS
                  with
295.     CWJC No.10000 of 2008
            SHEONANDAN MOCHI
                 Versus
        THE STATE OF BIHAR & ORS
                  with
296.     CWJC No.10024 of 2008
              MD.SIDDIQUE
                 Versus
        THE STATE OF BIHAR & ORS
                  with
297.     CWJC No.10055 of 2008
              - 24 -




             UPENDRA LAL
                Versus
       THE STATE OF BIHAR & ORS
                 with
298.    CWJC No.10058 of 2008
             SAKET KUMAR
                Versus
       THE STATE OF BIHAR & ORS
                 with
299.    CWJC No.10402 of 2008
           RAM KARAN PASWAN
                Versus
       THE STATE OF BIHAR & ORS
                 with
300.    CWJC No.10579 of 2008
             DUKHIT MAHTO
                Versus
       THE STATE OF BIHAR & ORS
                 with
301.    CWJC No.10668 of 2008
            SADHWA MEHTANI
                Versus
       THE STATE OF BIHAR & ORS
                 with
302.    CWJC No.11556 of 2008
              SIYA DEVI
                Versus
       THE STATE OF BIHAR & ORS
                 with
303.    CWJC No.11557 of 2008
            GANESH TIWARI
                Versus
       THE STATE OF BIHAR & ORS
                 with
304.    CWJC No.11558 of 2008
         ANJANI KUMAR SHARMA
                Versus
       THE STATE OF BIHAR & ORS
                 with
305.    CWJC No.11622 of 2008
           RAMAKANT PANDEY
                Versus
       THE STATE OF BIHAR & ORS
                 with
306.    CWJC No.11632 of 2008
        KAMESHWAR PRASAD SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
307.    CWJC No.11633 of 2008
          RAM CHANDRA SINGH
                Versus
       THE STATE OF BIHAR & ORS
                 with
308.    CWJC No.11650 of 2008
           RAMESHWAR THAKUR
                Versus
       THE STATE OF BIHAR & ORS
                 with
309.    CWJC No.11683 of 2008
             HASNAIN ALAM
                Versus
       THE STATE OF BIHAR & ORS
                 with
                                         - 25 -




             310.                 CWJC No.11684 of 2008
                                   SHYAM NARAYAN SINGH
                                          Versus
                                 THE STATE OF BIHAR & ORS
                                           with
             311.                 CWJC No.11693 of 2008
                                      RAMASHISH RAI
                                          Versus
                                 THE STATE OF BIHAR & ORS
                                           with
             312.                 CWJC No.11694 of 2008
                                     RAM PRASAD SINGH
                                          Versus
                                 THE STATE OF BIHAR & ORS
                                           with
             313.                 CWJC No.11700 of 2008
                                   VIKRAMA PRASAD SINGH
                                          Versus
                                 THE STATE OF BIHAR & ORS
                                           with
             314.                 CWJC No.11702 of 2008
                                     RAM SAREKH SINGH
                                          Versus
                                 THE STATE OF BIHAR & ORS
                                           With
             315.                 CWJC No.11776 of 2008
                                    BAIDYANATH LAL DAS
                                          Versus
                                 THE STATE OF BIHAR & ORS
                                           With
             316.                 CWJC No. 12133 of 2008
                                  BIRENDRA NARAYAN SINGH
                                          Versus
                                 THE STATE OF BIHAR & ORS
                                         --------




5.   15/01/2009

This batch of 316 cases has been taken up and each and every case has been called out separately.

In item nos.7, 29, 36, 37, 49, 55, 56, 62, 74, 76, 80, 83, 137, 142, 145, 146, 148, 154, 159, 166, 174, 187, 192, 196, 197, 202, 203, 220, 224, 225, 227, 231, 240, 241, 242, 243, 245, 246, 248, 250, 251, 252, 253, 256, 257, 268, 269, 272, 274, 276, 277, 278, 292,

- 26 -

303, 304, 306, 307, 308, 309, 311 and 312 counter affidavits have been filed and copies of the same have been served on learned counsel for the petitioners. It has been claimed that the order of this Court has been complied with in true letter and spirit.

Learned counsels for the petitioners in respective cases also do not dispute this position and accepts that the order of this Court has been complied with.

In that view of the matter, these matters are closed.

In item nos. 12, 13, 15, 19, 20, 27, 32, 38, 48, 51, 53, 60, 86, 89, 91, 93, 96, 99, 100, 111, 113, 119, 122, 139, 144, 151, 153, 157, 160, 163, 169, 188, 190, 193, 210, 214, 215, 223, 228, 236, 264, 271, 280, 284, 295, 296, 299, 300, 314 and 316, either counter affidavit has not been filed till today or copy of the counter affidavit has not been served on learned counsel for the petitioners.

In these cases, time till Monday (19th January, 2009) is granted to file counter affidavit with service of copy of the same on learned counsel for the petitioners, failing which counter affidavits shall not be

- 27 -

considered.

Learned Advocate General has appeared and has filed a chart of cases compiled in three categories. Annexure-A of the Chart contains list of cases in which respondents claim that the order has been fully complied with. Annexure-B is the list of cases in which learned Advocate General has prayed for four weeks more time to comply with the order of this Court in true letter and spirit. Annexure-C of the chart is list of cases with regard to which it is claimed that the same do not relate to Provident Fund office and are related to other claims and/or of other authorities.

With regard to Annexure-B, on the assurance of learned Advocate General that the orders of this Court shall be complied with in true letter and spirit within four weeks, let the cases contained in Annexure-B of the Chart be listed after four weeks under the same heading.

So far cases contained in Annexure-C of the list are concerned, let them be separated and be listed under the heading "To Be Mentioned" on 22nd January, 2009.

The cases in which full compliance has

- 28 -

been claimed by the respondents as enlisted in Annexure-A to the Chart and the cases in which counter affidavits have been filed till 19.1.2009 with service of copy on learned counsel for the petitioners, shall be separated and listed under the heading "To Be Mentioned"

on 30th January, 2009 at the top of the list.
Pradeep/                            (J. N. Singh, J.)