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State of Assam - Section

Section 24 in The Assam Agricultural Farming Corporation Rules, 1973

24. Maintenance of Books of accounts, etc.

(1)The balance-sheet and accounts of a Corporation shall be maintained as directed by the Controller.
(2)The Controller shall appoint an auditing agency for auditing the accounts of a Corporation and fix the remuneration for such auditing agency which shall be payable by the Corporation.