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[Cites 0, Cited by 0] [Section 19(8)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(8)(b) in Himachal Pradesh Para-Veterinary Council Act, 2010

(b)whether the person seeking to establish a Para-veterinary institution or the existing Para-veterinary institution seeking to open a new or higher course of study or training or to increase its admission capacity has adequate financial resources;