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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Assam - Subsection

Section 54(2)(a) in Assam State Capital Region Development Authority Act, 2017

(a)the composition and number of the members of the Authority and of the Committee, as required by sub section (3) of section 3 and sub-section (2) of section 4, respectively, to be prescribed.