Section 22 in The M.P. Shops and Establishments Act, 1958
22. Spread-over.
- The spread-over of an employee in a theatre or other place of public amusement or entertainment shall not exceed twelve hours on any day :Provided that the Government may increase the spread-over period subject to such conditions as it may impose whether generally or in the case of a particular theatre or other place of public amusement or entertainment.
