Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] State of Haryana - Subsection Section 4(3)(ii) in Haryana (Prevention and Control of Water Pollution) Rules, 1978 (ii)who having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for nomination to the said post;