Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Rajasthan - Subsection Section 21(4) in The Rajasthan Municipalities (Election) Rules, 1994 (4)The returning officer shall, as soon as practicable, supply a copy of the list of contesting candidates to each such candidate or his election agent.
