Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Article 323B(3)] [Article 323B] [Constitution]

Constitution Subarticle

Article 323B(3)(c) in Constitution of India

(c)provide for the procedure (including provisions as to limitation and rules of evidence) to be followed by the said tribunals;