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Orissa High Court

Ms. Rss Creation Pvt. Ltd vs Dr. Indramani Nath & .... Opposite ... on 17 December, 2025

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              D-WP(C) No.34813 of 2025

                       Ms. RSS Creation Pvt. Ltd. ....                                    Petitioner
                       BBSR
                                                                           Represented by Adv.-
                                                                           Ms. S. Jasaswini, Adv.
                                                                             Mr. S.K. Dey, Adv.
                                                         -versus-
                       Dr. Indramani Nath &            ....                        Opposite Parties
                       Ors.                                                 Represented by Adv.-

                       CORAM:
                                        JUSTICE DIXIT KRISHNA SHRIPAD
                                                          ORDER

18.12.2025 Order No.

02. Two weeks' time is granted peremptorily for removal of defects as pointed out by the S.R., failing which petition stands dismissed.

(Dixit Krishna Shripad) Judge Prasant Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR SAHOO Designation: Personal Assistant Reason: Authentication Location: Orissa High Court Date: 19-Dec-2025 19:18:28 Page 1 of 1