Bombay High Court
Religare Finvest Ltd vs Vedanta International Garments ... on 18 February, 2019
JSB
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 18th February, 2019
CALLED OUT FOR REJECTION :
73. EXAL/1329/2018 ) None present for the Applicants.
ARB NO. KMPLM/ )
200/2017 ) P.C.: Applicants and/or their Advocates
) to remove office objections on the
74. EXAL/1331/2018 ) Application and to get the same numbered
ARB NO. 07/021/2017 ) and/or registered on or before 11.03.2019,
) failing Application to stand rejected under
75. EXAL/1334/2018 ) 986 of O.S. Rules for non-compliance of
ARB NO. 05/008/2017 ) office objections.
)
76. EXAL/1358/2018 )
ARB NO. RELIGARE/ )
ARB/L-10/5/2015 )
)
77. EXAL/1359/2018 )
ARB NO. RELIGARE/ )
ARB/L-11/6/2015 )
)
78. EXAL/1362/2018 )
ARB NO. RELIGARE/ )
ARB/L-9/5/2015 )
)
79. EXAL/1371/2018 )
ARB NO. RELIGARE/ )
ARB/L-3/4 OF 2014 )
81. APPL/7/2019 ) Mr. Reyden L. Gonsalves, i/b. Eventa S.
NMSL/2907/2018 ) Gonsalves, Advocate for the Appellants.
S/1612/2018 )
) P.C.: Appellants and/or their Advocates
) to remove office objections on the Appeal
) and to get the same numbered and/or
) registered on or before 18.03.2019, failing
) Appeal to stand rejected under 986 of O.S.
) Rules for non-compliance of office
) objections.
18-02-2019Prothonotary and Senior Master ::: Uploaded on - 26/02/2019 ::: Downloaded on - 18/03/2019 01:44:11 :::