Allahabad High Court
Oriental Insurance Comp. Ltd. Thorugh ... vs Mangare And Ors. on 2 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh, Rakesh Sharma
Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 179 of 2010 Petitioner :- Oriental Insurance Comp. Ltd. Thorugh Its Senior Divisional Respondent :- Mangare And Ors. Petitioner Counsel :- Mukund Tewari Respondent Counsel :- S.M.Royekwar,Satya Narayan Yadav,Shobha Ram Pandey Hon'ble Devi Prasad Singh,J.
Hon'ble Rakesh Sharma,J.
The District Judge concerned is directed to send the record through special messenger within two weeks. Office shall communicate the order. List after receipt of the record.
Order Date :- 2.7.2010 kkb/