Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Bombay Presidency - Section Section 1 in Bombay Inferior Village Watans Abolition Act, 1958 1. For Statement of Objects and Reasons see Bombay Government Gazette, 1958, part-IV, pp. 425-426.
