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[Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 61(3)(iv) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(iv)the Department of Economic Affairs of the Ministry of Finance, Government of India agrees to the release of foreign exchange involved in the grant of study leave, if such leave is outside India.