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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(a) in The Orissa Aerial Ropeways Rules, 1959

(a)Rs. 100. (One hundred rupees) only for every mile or part of a mile of its ropeway for every inspection under Section 11 of the Act subject to a maximum of Rs. 400 (Four hundred rupees) only in each case; and