Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act] State of Odisha - Subsection Section 44(2)(v) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (v)It shall not ask as to the character or conduct of any person, except in his official or public capacity;