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[Cites 0, Cited by 0] [Section 319] [Entire Act]

Union of India - Subsection

Section 319(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)Sailors shall be assessed for character by the Commanding Officer under one of the following terms on the occasions prescribed in Regulation 326:
VeryGood, to be written V.G.
VeryGood (Star) to be written V.G
Good,to be written Good
Fair,to be written Fair
Indifferent,to be written Indifferent
Bad,to be written Bad