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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(b) in Tamil Nadu Judicial Proceedings (Regulation of Reports) Act, 1960

(b)any newspaper, book or document (including all copies thereof) in respect of which that sub-section has been contravened, shall, by order of the Court, be liable to be forfeited to the Government.