Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Indian Reserve Forces Act, 1888 1. Titleand commencement (1)This Act may be called The Indian Reserve Forces Act, 1888; and(2)It shall come into force on such day as the Central Government may, by notification in the Official Gazette, [appoint] in this behalf.
