Supreme Court - Daily Orders
The Principal, Velammal College Of ... vs R.V.Renish on 26 September, 2025
ITEM NO.15 COURT NO.5 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 39360/2025
[Arising out of impugned final judgment and order dated 21-05-2025
in WAMD No. 1144/2025 passed by the High Court of Judicature at
Madras at Madurai]
THE PRINCIPAL, VELAMMAL COLLEGE OF NURSING Petitioner(s)
VERSUS
R.V.RENISH & ORS. Respondent(s)
FOR ADMISSION
IA No. 238321/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 238323/2025 - EXEMPTION FROM FILING O.T.
IA No. 238327/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
Date : 26-09-2025 This matter was called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE R. MAHADEVAN
For Petitioner(s) : Mr. S S Sundar, Sr. Adv.
Mr. Shilp Vinod, AOR
Mr. Harshed Sundar, Adv.
Mr. Naren Mariappamurali, Adv.
Mr. Jeyam Prathap S, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling condoned.
Issue notice to the respondents.
Interim stay of the impugned order(s).
Signature Not Verified Digitally signed by BORRA LM VALLI Date: 2025.09.27 13:41:23 IST Reason:(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH)