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State of Assam - Section

Section 16 in The Assam Children Rules, 1976

16. Medical opinion regarding age and physical and mental condition of children.

- In every case concerning a child, the competent authority shall obtain medical opinion regarding his age and his physical and mental condition; and when passing orders in such case shall after taking into consideration the medical opinion and such other evidence, as may be available record a finding in respect of his age.