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[Cites 0, Cited by 19] [Article 357(1)] [Article 357] [Constitution]

Constitution Subarticle

Article 357(1)(a) in Constitution of India

(a)for Parliament to confer on the President the power of the Legislature of the State to make laws, and to authorise the President to delegate, subject to such conditions as he may think fit to impose, the power so conferred to any other authority to be specified by him in that behalf;