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State of Punjab - Section

Section 27B in Employees' State Insurance (Punjab Medical Benefit) Rules, 1953

27B. Provision of General Medical Services.

- The State Government shall arrange t provide general medical services to the family of an insured person at a State Insurance dispensary, clinic of an Insurance Medical practitioner or other institution; provided that the State Government may make arrangement separately for the family of the insured person at an independent State Insurance dispensary or at other institution established or organised for the purpose.]