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State of Jharkhand - Section

Section 54 in Jharkhand Panchayat Raj Act, 2001

54. Election of Adhyaksha and Upadhyaksha of Zila Parishad.

The prescribed Authority, as soon as possible after the election of the members of the Zila Parishad, shall convene a meeting of the elected and nominated members of the Parishad to elect its Adhyaksha and Upadhyaksha.