Patna High Court - Orders
The Divisional Manager, The New India ... vs Shanti Devi & Ors on 19 September, 2018
Author: Shivaji Pandey
Bench: Shivaji Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.157 of 2018
In
Miscellaneous Appeal No.671 of 2014
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The Divisional Manager, The New India Assurance Company Ltd.
... ... Petitioner/s
Versus
Shanti Devi & Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Bimlesh Kumar Jha, Advocate
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
3 19-09-2018Two weeks' time is granted to learned counsel for the petitioner to remove the defect(s) as pointed out by the office, failing which this petition shall stand dismissed without further reference to a Bench.
(Shivaji Pandey, J) pawan/-
U