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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Bengal Presidency - Subsection

Section 60(1) in The Calcutta Hackney-Carriage Act, 1919

(1)The Corporation of Calcutta shall, in consultation with the Commissioner of Police, from time to time, appoint the places in Calcutta that are to be used as public stands for hackney-carriages.