Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(h) in Tamil Nadu Village Panchayats (Assessment and Collection of Taxes) Rules, 1999 (h)buildings of the Forest Department situated within the forest area which are within the jurisdiction of a village panchayat;
