Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(4) in The Narcotic Drugs And Psychotropic Substances Act, 1985 (4)An order under this section may also be made by an appellate court or by the High Court or Sessions Judge when exercising the powers of revision.
