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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(20) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(20)to inspect colleges, recognized/approved institution and to take measures to ensure that proper standards of instructions, teaching or training are maintained by them and that adequate library and laboratory facilities are provided therein ;