Madhya Pradesh High Court
Nahelal Alias Nahlu Kol vs The State Of Madhya Pradesh on 27 February, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-1122-2018 (NAHELAL ALIAS NAHLU KOL Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 27-02-2018 Parties through their respective counsel. Link Criminal Appeal No.1122/2018 with M.Cr.C No.857/2018 and list for analogous hearing in the next week.
sh (ATUL SREEDHARAN) e JUDGE ad Digitally signed by JULIE SINGH Pr a Date: 2018.02.27 16:58:33 +05'30' hy julie ad M of rt ou C h ig H