Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(e) in Talcher Thermal Power Station (Acquisition and Transfer) Act, 1994 (e)"Power Station" means the Talcher Thermal Power Station including all associated facilities, etc. of the Board, situated at Talcher is the district of Angul;
