Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 397] [Entire Act] NCT Delhi - Subsection Section 397(3) in The Delhi Municipal Corporation Act, 1957 (3)The owner or keeper of any animal shall not allow it straying in a public street or public place without a keeper.
